High Courts10 Jul 1917Dismissed
Khemraj Shrikrishnadas Vs Kisanlala Surajmal
Bombay High Court · AIR 1917 Bom 137 : (1917) 19 BOMLR 771 : 42 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 10
COURT ARCHIVE
Bombay High Court judgments, 1917
150 judgments · page 5 of 8
High Courts10 Jul 1917Dismissed
Zipru Talhoo Vs Hari Supdushet Vani
Bombay High Court · AIR 1917 Bom 133 : (1917) 19 BOMLR 774
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts06 Jul 1917
Emperor Vs Mallangowda bin Parwatgowda
Bombay High Court · AIR 1917 Bom 130 : (1918) ILR (Bom) 1
Evidence Act, 1872 — Section 26
High Courts04 Jul 1917
Mussummat Gunjeshwar Kunwar Vs Durga Prashad Singh
Bombay High Court · (1918) 20 BOMLR 38
High Courts03 Jul 1917
Dorabji Jamshedji Tata, Kt. Vs Edward F. Lance and Others
Bombay High Court · 41 Ind. Cas. 869
Contract Act, 1872 — Section 30
High Courts03 Jul 1917
Sir Dorabji Jamsetji Tata Vs Edward F. Lance and Others
Bombay High Court · AIR 1917 Bom 138 : (1918) ILR (Bom) 676
Contract Act, 1872 — Section 30
High Courts02 Jul 1917Allowed
Haradas Acharjya Chowdhuri, Lokenath Sahu Chowdhuri, Bijoy Gopal Mukerji and Kalika Prashad Mukerji Vs The Secretary of State for India
Bombay High Court · (1918) 20 BOMLR 49
High Courts25 Jun 1917
Bai Laxmi Dinanath and Others Vs Maganlal Jamietram and Another
Bombay High Court · AIR 1917 Bom 231 : (1917) ILR (Bom) 677
Bombay Hereditary Offices Act, 1874 — Section 4
High Courts23 Jun 1917
Bai Laxmi and Others Vs Maganlal Jamietram and Others
Bombay High Court · 42 Ind. Cas. 450
Bombay Hereditary Offices Act, 1874 — Section 4
High Courts21 Jun 1917
Purshotamdas Harkisondas Vs The Central India Spinning, Weaving and Mfg. Co. Ld.
Bombay High Court · AIR 1917 Bom 113 : (1917) 19 BOMLR 665 : 41 Ind. Cas. 968
Income Tax Act, 1842 — Section 103, 54
High Courts20 Jun 1917
Emperor Vs Kallianji Vardhaman
Bombay High Court · (1917) 19 BOMLR 681
Bombay Municipal Corporation Act, 1888 — Section 349B
High Courts19 Jun 1917
Noorbhai Gulamhussein Makali Vs M. Allabux and Co.
Bombay High Court · AIR 1917 Bom 246 : (1917) 19 BOMLR 845 : 42 Ind. Cas. 820
High Courts15 Jun 1917
Madhav Ganpatprasad Vs Majidkhan Alifkhan Pathan
Bombay High Court · AIR 1917 Bom 219 : (1917) 19 BOMLR 677 : 42 Ind. Cas. 146
Bombay District Police Act, 1890 — Section 63(b)
High Courts13 Jun 1917Dismissed
Shantappa Jinnappa Parmaj Vs Ramchandra Gopal Sukhtankar
Bombay High Court · AIR 1917 Bom 228 : (1917) 19 BOMLR 852 : 42 Ind. Cas. 825
Bombay Civil Courts Act, 1869 — Section 17
High Courts02 Jun 1917
Kallianji Vardhaman Vs Emperor
Bombay High Court · AIR 1917 Bom 249 : 42 Ind. Cas. 134
City of Bombay Municipal Council Act, 1988 — Section 349B
High Courts16 May 1917
Chimanlal Maneklal and Others Vs Emperor
Bombay High Court · 41 Ind. Cas. 997
Bombay Prevention of Gambling Act, 1887 — Section 4, 7
High Courts03 May 1917Allowed
Kandukuri Balasurya Prasadha Row Vs The Secretary of State for India
Bombay High Court · (1917) 19 BOMLR 751
High Courts26 Apr 1917Dismissed
Lachhman Prasad Vs Sarnam Singh
Bombay High Court · (1917) 19 BOMLR 646
High Courts24 Apr 1917Allowed
Kawal Nain Vs Budh Singh
Bombay High Court · (1917) 19 BOMLR 642
Transfer of Property Act, 1882 — Section 90