High Courts05 Sept 1917
Subbi Ganpatibhatta Neelmane Vs Ramkrishnabhatta Shankarbhatta
Bombay High Court · AIR 1917 Bom 11 : (1917) 19 BOMLR 919 : 43 Ind. Cas. 233
COURT ARCHIVE
Bombay High Court judgments, 1917
150 judgments · page 4 of 8
High Courts03 Sept 1917Dismissed
Markandrai Kalyanrai Mehta Vs Virendrarai Chandraprasad Desai and Another
Bombay High Court · AIR 1917 Bom 262 : (1917) 19 BOMLR 837 : 42 Ind. Cas. 815
Contract Act, 1872 — Section 251, 263, 43, 62
High Courts31 Aug 1917
Bai Monghibai Vs Doongersey Lakhmidas
Bombay High Court · AIR 1917 Bom 46 : (1917) 19 BOMLR 887 : 43 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 108
High Courts30 Aug 1917
Nensukhdas Shivnaraen Vs Birdichand Anraj
Bombay High Court · AIR 1917 Bom 19 : 43 Ind. Cas. 699
Contract Act, 1872 — Section 192, 238
High Courts30 Aug 1917Dismissed
Thakur Sri Sri Radha Krishna Chanderji Vs Ram Bahadur
Bombay High Court · (1918) 20 BOMLR 502
High Courts08 Aug 1917Dismissed
Emperor Vs Vithaldas Hirji
Bombay High Court · AIR 1917 Bom 200 : (1917) 19 BOMLR 830 : 42 Ind. Cas. 920
Bombay Prevention of Gambling Act, 1887 — Section 12
High Courts05 Aug 1917
Ladhabhai Lakhmsi Vs Sir Jamsetji Jijeebhoy Bart
Bombay High Court · AIR 1917 Bom 111 : (1917) 19 BOMLR 813 : 42 Ind. Cas. 882
High Courts02 Aug 1917
Bai Jiba Vs Emperor
Bombay High Court · 42 Ind. Cas. 754
Penal Code, 1860 (IPC) — Section 323
High Courts02 Aug 1917
Emperor Vs Bai Jiba
Bombay High Court · (1917) 19 BOMLR 823
Penal Code, 1860 (IPC) — Section 320, 323
High Courts30 Jul 1917Dismissed
Blanche Edith Cates Vs Mongini Bros
Bombay High Court · (1917) 19 BOMLR 778 : 42 Ind. Cas. 82
High Courts27 Jul 1917
Vishvanath Ganesh Paranjpe Vs Kondaji Sakharam
Bombay High Court · AIR 1917 Bom 44 : (1917) 19 BOMLR 820 : 43 Ind. Cas. 995
High Courts27 Jul 1917
Vishwanath Ganesh Paranjpe Vs Kondaji Valad Sakhram and Another
Bombay High Court · (1918) ILR (Bom) 49
High Courts26 Jul 1917Allowed
Maung Kyin Vs Ma Shwe La
Bombay High Court · (1918) 20 BOMLR 278
Evidence Act, 1872 — Section 92
High Courts23 Jul 1917
Venkatraman Ganap Hegde Vs Shankarnarayan Sitaram Bhat
Bombay High Court · AIR 1917 Bom 223 : (1917) 19 BOMLR 862 : 42 Ind. Cas. 947
Stamp Act, 1899 — Section 35, 37
High Courts23 Jul 1917
Solomon Jacob Vs The National Bank of India Ltd.
Bombay High Court · AIR 1917 Bom 119 : (1917) 19 BOMLR 789 : 42 Ind. Cas. 869
Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 115
High Courts20 Jul 1917
Nagangowda Nilapagowda Vs Emperor
Bombay High Court · AIR 1917 Bom 238(2) : 41 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 401
High Courts19 Jul 1917Allowed
H.H. Brij Indar Singh Vs Lala Kanshi Ram
Bombay High Court · (1917) 19 BOMLR 866
Limitation Act, 1908 — Section 14, 5
High Courts19 Jul 1917Allowed
Rajkumar Thakur Giridhari Singh Vs Megh Lal Pandey
Bombay High Court · (1918) 20 BOMLR 64
High Courts13 Jul 1917Dismissed
Shankerbhai Kashibhai Vs Raisingji Jasvatsingji
Bombay High Court · AIR 1917 Bom 235 : (1917) 19 BOMLR 855 : 42 Ind. Cas. 908
Gujarat Taluqdars Act, 1888 — Section 28, 29B
High Courts11 Jul 1917
Hathising Jeebhai Baria Vs Kuber Jetha Patel
Bombay High Court · (1920) 22 BOMLR 33