High Courts02 Oct 1917
Vishnu Narayan Vaidya Vs The District Deputy Collector
Bombay High Court · AIR 1918 Bom 245 : (1918) ILR (Bom) 100 : 43 Ind. Cas. 480
Land Acquisition Act, 1894 — Section 53, 54
COURT ARCHIVE
Bombay High Court judgments, 1917
150 judgments · page 3 of 8
High Courts27 Sept 1917
Narayan Balkrishna Rajadhyaksha Vs Fascu Monu Lem and Another
Bombay High Court · 43 Ind. Cas. 471
High Courts27 Sept 1917
Narayan Balkrishna Rajadhyaksha Vs Fasku Monu Lem and Others
Bombay High Court · AIR 1918 Bom 251 : (1918) ILR (Bom) 87
High Courts26 Sept 1917
Mahmadbhai Dosabhai Kathiara Vs The Secretary of State for India
Bombay High Court · AIR 1917 Bom 57 : (1918) 20 BOMLR 22 : 43 Ind. Cas. 744
High Courts26 Sept 1917
Mahmadbhai Dosubhai Kathiara Vs The Secretary of State for India in Council
Bombay High Court · (1918) ILR (Bom) 126
High Courts25 Sept 1917
Emperor Vs Sidramaya Ghannaya Kudal
Bombay High Court · (1917) 19 BOMLR 912 : 43 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 342, 353, 372
High Courts25 Sept 1917
Timaji Krishna Potdar Vs Rama Piraji Bhatkhande
Bombay High Court · AIR 1918 Bom 181 : (1918) 20 BOMLR 175 : 45 Ind. Cas. 862
Transfer of Property Act, 1882 — Section 82
High Courts24 Sept 1917
Chunilal Lallubhai Vs Bhogilal Lakhmichand
Bombay High Court · 43 Ind. Cas. 468
High Courts21 Sept 1917
Emperor Vs Maula Baba Fakir
Bombay High Court · AIR 1918 Bom 254(1) : (1917) 19 BOMLR 907 : 43 Ind. Cas. 332
Bombay District Police Act, 1890 — Section 61(o)
High Courts19 Sept 1917
Emperor Vs Dattu Nana Pawar
Bombay High Court · (1917) 19 BOMLR 902 : 43 Ind. Cas. 253
Penal Code, 1860 (IPC) — Section 299, 326
High Courts14 Sept 1917
Emperor Vs Abhram Adam Ishe
Bombay High Court · (1917) 19 BOMLR 908 : 43 Ind. Cas. 325
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts12 Sept 1917
Sonoo Narayen Vs Dinkar Jagannath Marathe
Bombay High Court · 43 Ind. Cas. 486
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts12 Sept 1917
In Re: D.B. Cooper and Another
Bombay High Court · AIR 1917 Bom 31 : (1918) ILR (Bom) 119 : 43 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Sept 1917
Sonoo Narayan Vs Dinkar Jagannath Marathe
Bombay High Court · AIR 1917 Bom 53 : (1918) ILR (Bom) 80
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts11 Sept 1917
Emperor Vs Bandu Ebrahim and Another
Bombay High Court · (1918) ILR (Bom) 181
Penal Code, 1860 (IPC) — Section 343
High Courts11 Sept 1917
Huchrao Timmaji Vs Bhimrao Gururao Deshpande
Bombay High Court · AIR 1917 Bom 10(2) : (1918) 20 BOMLR 161
Limitation Act, 1908 — Section 7
High Courts11 Sept 1917
Emperor Vs Bhimaji Venkaji Nadgir
Bombay High Court · (1918) ILR (Bom) 172
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts10 Sept 1917
Pandu Bala Jagtap Vs Ramchandra Ganesh Deshpande
Bombay High Court · AIR 1917 Bom 153 : (1918) 20 BOMLR 16 : 43 Ind. Cas. 738
High Courts10 Sept 1917
Sadashiv Parsharam Risbud Vs The Secretary of State for India
Bombay High Court · AIR 1917 Bom 38 : (1918) 20 BOMLR 141
Bombay Survey and Settlement Act, 1865 — Section 37
High Courts10 Sept 1917
Bai Jayagavri Vs Purshotamdas Sunderlal
Bombay High Court · AIR 1917 Bom 15 : (1918) 20 BOMLR 177
Transfer of Property Act, 1882 — Section 41