High Courts22 Dec 2023Partly Allowed
Aniket And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0034
COURT ARCHIVE
Bombay High Court judgments, 2023
933 judgments · page 2 of 47
High Courts22 Dec 2023Partly Allowed
Raptakos Breet & Company Ltd Vs Gajanan M. Sonawane
Bombay High Court · (2023) 12 BOM CK 0033
Constitution Of India, 1950 — Article 226Maharashtra Recognition Of Trade. Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 44
High Courts21 Dec 2023Dismissed
Nikhilesh Kesharichand Jhaveri And Others Vs M/S.New Era Fabrics Ltd And Others
Bombay High Court · (2023) 12 BOM CK 0051
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 122, Order 2 Rule 4, Order 20, Order 20 Rule 12, Order 40 Rule 1
High Courts21 Dec 2023Disposed Of
M/S. Navy Children School Secondary And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0050
Industrial Disputes Act, 1947 — Section 2(j), 2(s), 17B, 25F, 25G, 30, 30(2)Maharashtra Universities Act, 1994 — Section 59, 61
High Courts21 Dec 2023Dismissed
Thakuba Tukaram Bhagwat Vs State Of Maharashtra
Bombay High Court · (2023) 12 BOM CK 0032
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 374
High Courts20 Dec 2023Allowed
Ashok @ Dilip And Others Vs State Of Maharashtra
Bombay High Court · (2023) 12 BOM CK 0049
Indian Penal Code, 1860 — Section 34, 201, 203, 302Code Of Criminal Procedure, 1973 — Section 374
High Courts20 Dec 2023Partly Allowed
United India Insurance Company Ltd Vs Chhaya Rajendra Patil And Others
Bombay High Court · (2023) 12 BOM CK 0048
Motor Vehicles Act, 1988 — Section 2(47), 66, 81, 81(1), 81(2), 81(3), 81(4), 81(5), 87, 87(d), 88(8), 149Evidence Act, 1872 — Section 106
High Courts20 Dec 2023Allowed
Tarabai Bhausaheb Karanjekar And Others Vs United India Insurance Co. Ltd And Others
Bombay High Court · (2023) 12 BOM CK 0047
Motor Vehicles Act, 1988 — Section 134, 166, 188Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427
High Courts19 Dec 2023Disposed Of
K. Raj & Company & Anr Vs State Of Maharashtra & Ors
Bombay High Court · (2023) 12 BOM CK 0061
High Courts19 Dec 2023Disposed Of
Optra Health Private Limited Vs Additional Commissioner Of Income Tax (HQ), Pune & Ors
Bombay High Court · (2023) 12 BOM CK 0060
Income Tax Act, 1961 — Section 44AB, 119, 119(2)(b), 139, 139(9)
High Courts19 Dec 2023Allowed
Swati Mangesh Sawant Vs State Of Maharashtra And Ors
Bombay High Court · (2023) 12 BOM CK 0059
Maharashtra Civil Services Rules, 1981 — Rule 107(5)AMaharashtra Cooperative Societies Act, 1960 — Section 21A(3), 95, 96, 98, 99, 101, 101(1), 105, 154, 156
High Courts19 Dec 2023
Mahadev And Others Vs Rukmani And Others
Bombay High Court · (2023) 12 BOM CK 0046
Code Of Civil Procedure, 1908 — Section 54Maharashtra Land Revenue Code, 1966 — Section 257Bombay Tenancy And Agricultural Lands Act, 1948 — Section 85A
High Courts19 Dec 2023Dismissed
Vijay Nanikram Bhatia And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0045
Constitution Of India, 1950 — Article 226Maharashtra Regional And Town Planning Act, 1966 — Section 21, 22, 22(c), 23, 24, 25, 26, 26(1), 27, 28, 28(1), 28(2), 28(3), 28(4), 29, 30, 31, 36, 37(2), 38Essential Commodities Act, 1955 — Section 3
High Courts18 Dec 2023Dismissed
New India Assurance Co. Ltd Vs Lalbahadur Z. Gupta And Others
Bombay High Court · (2023) 12 BOM CK 0058
Code Of Criminal Procedure, 1973 — Section 154
High Courts18 Dec 2023Allowed/ Disposed Of
Dattatray Pandurang Phaltankar Vs Manager Of The Jawhar Urban Co.Op. Bank Ltd. And Others
Bombay High Court · (2023) 12 BOM CK 0057
Constitution Of India, 1950 — Article 226, 227Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices, 1971 — Section 1(a)(b)(d)(f), 28, 44, 60Maharashtra Industrial Relations Act, 1946 — Section 3(13)
High Courts18 Dec 2023Disposed Of
Atos India Private Limited Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0056
Maharashtra Value Added Tax Act, 2002 — Section 2(24), 56Income Tax Act, 1961 — Section 10A
High Courts18 Dec 2023Dismissed
State Of Maharashtra Vs Dr. Sau. Ujwala Ratnakar Mane
Bombay High Court · (2023) 12 BOM CK 0044
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2023Disposed Of
Atul Anant Sohoni Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0043
Maharashtra Hereditary Offices Act, 1874 — Section 79
High Courts18 Dec 2023Disposed Of
Ganesh Balasaheb Suryavanshi Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0042
Maharashtra Hereditary Offices Act, 1874 — Section 79
High Courts18 Dec 2023Disposed Of
Vijay Jagannath Gawade Vs Sub-Divisional Officer And Others
Bombay High Court · (2023) 12 BOM CK 0041