Commissioner of Sales Tax Vs Burmah Shell Refineries Limited
Bombay High Court · (1978) 41 STC 337
COURT ARCHIVE
364 judgments · page 3 of 19
Bombay High Court · (1978) 41 STC 337
Bombay High Court · (1978) 115 ITR 392
Bombay High Court · (1978) 114 ITR 870
Bombay High Court · (1978) 113 ITR 879
Bombay High Court · (1978) 80 BOMLR 519 : (1978) MhLj 801
Bombay High Court · (1978) 114 ITR 375
Bombay High Court · (1977) 11 BOM CK 0037
Bombay High Court · (1979) 119 ITR 660
Bombay High Court · (1979) 118 ITR 525
Bombay High Court · (1979) 119 ITR 863
Bombay High Court · (1979) 81 BOMLR 297
Bombay High Court · (1978) 113 ITR 877
Bombay High Court · (1978) 7 CTR 245 : (1978) 41 STC 61
Bombay High Court · (1979) 120 ITR 792
Bombay High Court · (1978) 41 STC 64
Bombay High Court · (1979) 81 BOMLR 288
Bombay High Court · (1978) CriLJ 1166
Bombay High Court · (1978) 7 CTR 367 : (1978) 41 STC 137
Bombay High Court · (1978) 115 ITR 312
Bombay High Court · (1978) 115 ITR 887