High Courts11 Jan 1977
Babasaheb Dnyanu Patil Vs Shripatrao Shankarrao Bondre and Others
Bombay High Court · AIR 1978 Bom 177 : (1977) MhLj 61
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 9
COURT ARCHIVE
Bombay High Court judgments, 1977
364 judgments · page 19 of 19
High Courts10 Jan 1977
Commissioner of Sales Tax Vs Godrej and Boyce Mfg. Co. Pvt. Ltd.
Bombay High Court · (1977) 39 STC 418
Bombay Sales Tax Act, 1959 — Section 52, 61(1)
High Courts10 Jan 1977
Shankar Dhondiba Hambheer Vs Janabai and Another
Bombay High Court · (1978) CriLJ 888
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts10 Jan 1977
Commissioner of Sales Tax Vs 16/35 Movie Productions
Bombay High Court · (1977) 6 CTR 285