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Bombay High Court judgments, 1977

364 judgments · page 4 of 19

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High Courts16 Nov 1977

Commissioner of Sales Tax Vs Hind Matches Sales Depot

Bombay High Court · (1978) 7 CTR 254 : (1978) 41 STC 108

Bombay Sales Tax Act, 1959 — Section 61(1)
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High Courts16 Nov 1977

Antifriction Bearings Corporation Ltd. Vs Commissioner of Income Tax, Bombay City-III, Bombay

Bombay High Court · (1990) 186 ITR 181

Income Tax Act, 1961 — Section 37(1)
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High Courts16 Nov 1977

Chhatrapati Shivaji Sahakari Sakhar Karkhana Ltd. Vs Commissioner of Income Tax

Bombay High Court · (1978) 115 ITR 312

Income Tax Act, 1922 — Section 10(2), 14, 14(3), 15, 15A
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High Courts16 Nov 1977

CHHATRAPATI SHIVAJI SAHAKARI SAKHAR KARKHANA LTD. Vs COMMISSIONER OF INCOME TAX.

Bombay High Court · (1978) 7 CTR 451

Income Tax Act, 1922 — Section 22(2)
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High Courts15 Nov 1977

Commissioner of Income Tax, Bombay City-I Vs I.B.M. World Trade Corporation

Bombay High Court · (1981) 130 ITR 739

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 263, 33, 33(1), 43(3)
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High Courts15 Nov 1977

Commissioner of Income Tax, Bombay City-III, Bombay Vs Khimji Teju Kaya

Bombay High Court · (1978) 115 ITR 168

Income Tax Act, 1922 — Section 34, 66(1)
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High Courts15 Nov 1977

Commissioner of Sales Tax Vs Bombay Film Laboratories Private Limited

Bombay High Court · (1978) 41 STC 52

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High Courts15 Nov 1977

Phiroze H. Kudianavala Vs Commissioner of Income Tax

Bombay High Court · (1978) 113 ITR 873

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
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High Courts14 Nov 1977Dismissed

Bablu Alias Jagdishsingh Vs Ladharam M. Mirchandani

Bombay High Court · (1978) 80 BOMLR 310

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12, 13, 5, 6Constitution of India, 1950 — Article 227
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High Courts14 Nov 1977

Bhogilal Devchand and Sons Vs State of Maharashtra

Bombay High Court · (1978) 7 CTR 384 : (1978) 41 STC 177

Bombay Sales Tax Act, 1959 — Section 11, 11(1), 11(2), 12, 14Central Sales Tax Act, 1956 — Section 11(2), 8, 8(3)
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High Courts14 Nov 1977

Bhullan Vs The Sarvodaya Vita Kavelu Kumbhar Kam Sahakari Audyogik Utpadak Sanstha Ltd. and Others

Bombay High Court · AIR 1978 Bom 259 : (1978) 80 BOMLR 634 : (1978) MhLj 276

Constitution of India, 1950 — Article 226, 39, 43Maharashtra Minor Mineral Extraction (Vidarbha Region) Rules, 1966 — Rule 2(1), 33, 34, 4, 4(2)Mineral Concession Rules, 1960 — Rule 9(2)
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High Courts09 Nov 1977

Sakal Papers Pvt. Ltd. Vs Commissioner of Income Tax, Poona

Bombay High Court · (1978) 114 ITR 256

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High Courts09 Nov 1977

Vassanji Sons and Co. P. Ltd. Vs Commissioner of Income Tax, Bombay City-I

Bombay High Court · (1980) 125 ITR 462

Income Tax Act, 1922 — Section 10(2)
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High Courts09 Nov 1977

Pandurang Ramji Doiphode Vs Dhondiram Ramji Doiphode

Bombay High Court · (1979) 81 BOMLR 279

Civil Procedure Code, 1908 (CPC) — Section 122, 2, 54
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High Courts09 Nov 1977Dismissed

Abdul Gani Dinalli Momin Vs Mohamed Yusuf Mohamed Isak

Bombay High Court · (1978) 80 BOMLR 646

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12Constitution of India, 1950 — Article 227
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High Courts09 Nov 1977

M.G. Bhatt Vs Commissioner of Income Tax, Bombay City-II

Bombay High Court · (1980) 123 ITR 931 : (1978) MhLj 457

Income Tax Act, 1922 — Section 10(1)
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High Courts09 Nov 1977

Century Spg. and . Mfg. Co. Ltd. Vs Commissioner of Income Tax, Bombay City-I

Bombay High Court · (1979) 116 ITR 301

Income Tax Act, 1922 — Section 10(1)
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High Courts08 Nov 1977

Life Insurance Corporation of India Vs Commissioner of Income Tax, Bombay City-II

Bombay High Court · (1979) 119 ITR 900

Income Tax Act, 1961 — Section 10(7), 30, 31, 32, 33
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High Courts07 Nov 1977Dismissed

The Maharashtra State Road Transport Corporation Vs Rajrani Ramrang Manocha

Bombay High Court · (1979) 81 BOMLR 241

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
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High Courts07 Nov 1977

Mohanlal Gokulchandji Vs Khimraj Bhagaji

Bombay High Court · (1978) 80 BOMLR 378 : (1978) MhLj 611

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12Constitution of India, 1950 — Article 227
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