High Courts06 Mar 1923
Sankaran Nair Vs Atchuthan and Another
Bombay High Court · (1923) ILR (Bom) 734
Civil Procedure Code, 1908 (CPC) — Section 39
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 10 of 14
High Courts06 Mar 1923
Mirza Abid Husain Khan Vs Ahmad Husain
Bombay High Court · (1924) 26 BOMLR 731
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts06 Mar 1923Allowed
Champsey Bhara and Company Vs The Jivraj Balloo Spinning and c. Co. Ltd.
Bombay High Court · (1923) 25 BOMLR 588
Bombay Cotton Trade Association Rules — Rule 12
High Courts05 Mar 1923Dismissed
Thakoredas Tribhovandas Vs Lallubhai Tribhovandas
Bombay High Court · AIR 1923 Bom 401 : (1923) 25 BOMLR 452
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts03 Mar 1923
Thakoredas Tribhavandas and Another Vs Lalubhai Tribhovandas and Others
Bombay High Court · 75 Ind. Cas. 102
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Mar 1923
Tyebbhai Essubhai Thana Walla Vs Abdul Husein Tyebally
Bombay High Court · 85 Ind. Cas. 424
High Courts01 Mar 1923
Tyebbhai Essubhai Thanawalla Vs Abdul Husein Tyebally
Bombay High Court · AIR 1924 Bom 149 : (1923) 25 BOMLR 392
Civil Procedure Code, 1908 (CPC) — Para 15(2)
High Courts27 Feb 1923
Keshavlal Brothers and Co. Vs Divanchand and Co.
Bombay High Court · (1923) 25 BOMLR 854
Contract Act, 1872 — Section 73
High Courts26 Feb 1923Allowed
The Bombay Sizing and Stores Supplying Co. Vs V.B. Kusumgar and Co.
Bombay High Court · AIR 1924 Bom 227 : (1923) 25 BOMLR 310 : 84 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Feb 1923Dismissed
Wilhelmina Codd Vs Bertie Elijah Codd
Bombay High Court · AIR 1924 Bom 132 : (1923) 25 BOMLR 339 : 84 Ind. Cas. 71
Divorce Act, 1869 — Section 16
High Courts26 Feb 1923
Hurbut John Amies Vs Jal P. Virji
Bombay High Court · AIR 1924 Bom 41 : (1923) 25 BOMLR 778
Contract Act, 1872 — Section 78
High Courts25 Feb 1923
Nadershaw Sheriarji Rabadi Vs Shirinbai Bapuji Musa
Bombay High Court · AIR 1924 Bom 264 : (1923) 25 BOMLR 839 : 87 Ind. Cas. 129
Transfer of Property Act, 1882 — Section 60, 72(c)
High Courts23 Feb 1923
Dagadu Govind Bodake and Another Vs Sakhubai Nana Bodake
Bombay High Court · (1923) ILR (Bom) 773
High Courts23 Feb 1923Allowed
Bala Raghu Dhanwade Vs Bhiku Genu Jambhale
Bombay High Court · AIR 1923 Bom 412 : (1923) 25 BOMLR 450 : 73 Ind. Cas. 125
Stamp Act, 1899 — Section 36
High Courts23 Feb 1923Dismissed
Dagadu Govinda Bodake Vs Sakubai Nana Bodake
Bombay High Court · AIR 1924 Bom 31 : (1923) 25 BOMLR 806 : 73 Ind. Cas. 369
High Courts23 Feb 1923Dismissed
Babaji Ramling Gurav Vs Appa Vithavja Sutar
Bombay High Court · AIR 1924 Bom 154 : (1923) 25 BOMLR 789
Easements Act, 1882 — Section 27
High Courts23 Feb 1923Dismissed
Dhondi Subhane Power Vs Secretary of State for India
Bombay High Court · AIR 1923 Bom 478 : (1923) 25 BOMLR 785
Bombay Hereditary Offices Act, 1874 — Section 9
High Courts21 Feb 1923
Muhammad Kunhi Vs Paokrichi Umma and Eleven Ors.
Bombay High Court · (1923) ILR (Bom) 650
High Courts21 Feb 1923
Chimanbhai Kalyanbhai and Another Vs Keshavlal Bulakhidas and Others
Bombay High Court · (1923) ILR (Bom) 721
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Feb 1923Dismissed
Chimanbhai Kalyanbhai Vs Keshavlal Bulakhidas
Bombay High Court · AIR 1923 Bom 402 : (1923) 25 BOMLR 443 : 73 Ind. Cas. 464
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115