High Courts15 Mar 1923
Ganamma and Another Vs Ketireddi and Others
Bombay High Court · (1923) ILR (Bom) 736
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 9 of 14
High Courts15 Mar 1923
Mohiddin valad Kaka Patankar Vs Ibrahim alias Kaka valad Mainuddin Patankar and Others
Bombay High Court · AIR 1924 Bom 297 : 74 Ind. Cas. 161
High Courts15 Mar 1923
Gavarawa Kom Gaudappa and Others Vs Mallanawada Chanagouda Patel and Another
Bombay High Court · AIR 1923 Bom 382 : 76 Ind. Cas. 559
High Courts15 Mar 1923Dismissed
Harjivan Devraj Vs Gajanan Kashinath Naik
Bombay High Court · AIR 1923 Bom 420 : (1923) 25 BOMLR 459 : 73 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 88
High Courts15 Mar 1923
Vadilal Sarabhai Vs Manekji Pestonji Bharucha
Bombay High Court · AIR 1923 Bom 372 : (1923) 25 BOMLR 414
Contract Act, 1872 — Section 121
High Courts14 Mar 1923
The Secretary of State Vs Bhatt Laxmishanker Govindram and Another
Bombay High Court · AIR 1925 Bom 27
High Courts14 Mar 1923
The Secretary of State for India in Council Vs Bhatt Laxmishankar Govindram and Another
Bombay High Court · 76 Ind. Cas. 591
High Courts12 Mar 1923
Marakarutti and Others Vs Veeran Kutti and Others
Bombay High Court · (1923) ILR (Bom) 679
High Courts12 Mar 1923
Maddu Venkayya Vs Kamireddi Padamma and Another
Bombay High Court · (1923) ILR (Bom) 721
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts12 Mar 1923Dismissed
Tata Iron and Steel Company Limited Vs The Chief Revenue Authority of Bombay
Bombay High Court · (1923) 25 BOMLR 908
Income Tax Act, 1918 — Section 51Letters Patent Act, 1865 — Clause 39
High Courts09 Mar 1923
Nilawa Iraya Mathapati and Another Vs Revanshidaya Shidlingya
Bombay High Court · 79 Ind. Cas. 208
High Courts09 Mar 1923
Sayad Yusuf Alli wallad Mujawar Alli Khatib Vs Sayad Amin alias Papa Miya and Others
Bombay High Court · (1923) ILR (Bom) 778
Civil Procedure Code, 1882 — Section 211, 212
High Courts09 Mar 1923Dismissed
Usuf Alli Mujawar Alli Vs Amin Chandesaheb
Bombay High Court · AIR 1923 Bom 366 : (1923) 25 BOMLR 810 : 73 Ind. Cas. 233
High Courts08 Mar 1923
D.B. Manke Vs B. Walwekar, Secretary, Sew Sports Club
Bombay High Court · AIR 1923 Bom 386 : 80 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts08 Mar 1923
Narayan Bapulal and Others Vs Sonusingh Ghanashamsingh
Bombay High Court · AIR 1923 Bom 383 : 76 Ind. Cas. 659
High Courts08 Mar 1923
Chief Commissioner Of Income Tax, Madras, Referring Officer Vs Doraiswami Ayyangar and brothers, Assrssees.
Bombay High Court · (1923) ILR (Bom) 673
Income Tax Act, 1961 — Section 51, 6
High Courts07 Mar 1923Allowed
Raghunath Vithal Bhat Vs Madhav Raval Kamat
Bombay High Court · AIR 1923 Bom 415 : (1923) 25 BOMLR 455 : 76 Ind. Cas. 217
High Courts07 Mar 1923
Sayad Mira Saheb, Sayed Sahaji Mia Rafi and Others Vs Bai Chhoti Begam and Another
Bombay High Court · AIR 1924 Bom 281 : 73 Ind. Cas. 427
High Courts07 Mar 1923Dismissed
Vithu Daulata Patil Vs Ganesh Ramchandra
Bombay High Court · (1923) 25 BOMLR 453
Civil Procedure Code, 1882 — Section 223Civil Procedure Code, 1908 (CPC) — Section 41
High Courts06 Mar 1923
Bachoo Bhaidas Vs Velji Bhimsey and Co.
Bombay High Court · AIR 1924 Bom 191 : 87 Ind. Cas. 166
Civil Procedure Code, 1908 (CPC) — Section 52