High Courts28 Mar 1923

R.S. Navalkar Vs Mrs. Sarojani Naidu

Bombay High Court · AIR 1923 Bom 421 : (1923) 25 BOMLR 463 : 73 Ind. Cas. 133

City of Bombay Municipal Council Act, 1988 — Section 33Civil Procedure Code, 1908 (CPC) — Section 115, 151