High Courts07 Feb 1923Dismissed
Motilal Satyanarayan Vs Harnarayan Premsukh
Bombay High Court · AIR 1923 Bom 408 : (1923) 25 BOMLR 435 : 73 Ind. Cas. 365
Probate and Administration Act, 1881 — Section 89
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 12 of 14
High Courts07 Feb 1923
In Re: Parshotamdas M. Shah
Bombay High Court · (1923) 25 BOMLR 282
Criminal Procedure Code, 1898 (CrPC) — Section 476, 478
High Courts06 Feb 1923Allowed
Dada Jinappa Vagiani Vs Yesu Sakhoba Ugare
Bombay High Court · AIR 1923 Bom 450 : (1923) 25 BOMLR 494 : 73 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Feb 1923Allowed
Timmappa Annaya Bhatta Vs Manjaya Jattaya Shetti
Bombay High Court · AIR 1923 Bom 440 : (1923) 25 BOMLR 491 : 73 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Feb 1923
Vijbhukhandas Kashidas and Others Vs Sardar Ishwardas Jagjivandas and Another
Bombay High Court · AIR 1923 Bom 397 : 74 Ind. Cas. 292
High Courts06 Feb 1923Dismissed
Vijbhukhandas Kashidas Vs Ishvardas Jagjivandas
Bombay High Court · (1923) 25 BOMLR 431
Bombay Land Revenue Code, 1879 — Section 83
High Courts06 Feb 1923Dismissed
Sitaram Pandurang Deshmukh Vs Ganpat Daulatrao Deshmukh
Bombay High Court · AIR 1923 Bom 384 : (1923) 25 BOMLR 429 : 73 Ind. Cas. 412
High Courts05 Feb 1923
Gajanan Vinayak Vs Assistant Collector and Another
Bombay High Court · 85 Ind. Cas. 11
High Courts05 Feb 1923
Gajanan Vinayak Vs Assistant Collector, Salsette
Bombay High Court · AIR 1924 Bom 54 : (1923) 25 BOMLR 480
High Courts01 Feb 1923Allowed
Damodar Jagjivan Vs Govindji Jivabhai
Bombay High Court · AIR 1923 Bom 392 : (1923) 25 BOMLR 378 : 73 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Feb 1923
Devendra Marrappa Jingowda Vs Shettappa Hooleppa Ventagatti
Bombay High Court · AIR 1923 Bom 264 : (1923) 25 BOMLR 251
Criminal Procedure Code, 1898 (CrPC) — Section 422Penal Code, 1860 (IPC) — Section 352, 504
High Courts31 Jan 1923Dismissed
Peerkha Lalkha Vs Bapu Kashiba Mali
Bombay High Court · AIR 1923 Bom 410 : (1923) 25 BOMLR 375 : 73 Ind. Cas. 231
High Courts30 Jan 1923
Lala Miya Shaikh Abbas Potrik Vs Manubibi
Bombay High Court · AIR 1923 Bom 411 : (1923) 25 BOMLR 408 : 73 Ind. Cas. 246
High Courts30 Jan 1923Dismissed
Bhau Abaji Deshpande Vs Hari Ramchandra Patki
Bombay High Court · AIR 1923 Bom 301 : (1923) 25 BOMLR 411
High Courts29 Jan 1923Dismissed
Bapuji Narso Kulkarni Vs Datta Antaji Kulkarni
Bombay High Court · AIR 1923 Bom 425 : (1923) 25 BOMLR 404 : 73 Ind. Cas. 279
High Courts29 Jan 1923Dismissed
Kalyanchand Lalachand Patni Vs Bhogilal Jayachand
Bombay High Court · AIR 1923 Bom 400 : (1923) 25 BOMLR 371 : 73 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts29 Jan 1923Allowed
Husseinali Casam Mahomed Vs Dinbai
Bombay High Court · AIR 1924 Bom 135 : (1923) 25 BOMLR 252
Contract Act, 1872 — Section 23, 25
High Courts26 Jan 1923
Balkrishna Daji Gupte Vs The Collector
Bombay High Court · (1923) ILR (Bom) 699
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts26 Jan 1923
P.V. Raghava Chariar Vs Murugesa Mudali and Others
Bombay High Court · (1923) ILR (Bom) 583
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts25 Jan 1923
Bapujirao Raojirao Ghadge Vs Raghunathrao Jotyajirao Ghatge and Others
Bombay High Court · AIR 1924 Bom 299 : 74 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Section 11