High Courts25 Jan 1923
Shiddappa Bin Mahalingappa and Another Vs Pandurang Vasudev Chate
Bombay High Court · AIR 1923 Bom 385 : (1923) ILR (Bom) 696 : 72 Ind. Cas. 626
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 13 of 14
High Courts25 Jan 1923
Jayavant Rao Narayan Deshmukh Vs Narsing Sakharam Deshmukh
Bombay High Court · AIR 1923 Bom 414 : 80 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts25 Jan 1923
Alice M. Campbell Vs Williams Chard and Co.
Bombay High Court · (1923) 25 BOMLR 837
High Courts25 Jan 1923Allowed
Siddappa Mahalingappa Vs Pandurang Vasudeo Chate
Bombay High Court · (1923) 25 BOMLR 395
High Courts25 Jan 1923
The Broach City Municipality Vs Gulam Rasul Haji Banubhai
Bombay High Court · AIR 1923 Bom 289 : (1923) 25 BOMLR 305
Bombay District Municipal Act, 1901 — Section 160(3)Land Acquisition Act, 1894 — Section 18
High Courts24 Jan 1923
Daudkhan Musekhan Vs Chandulal Kanhayalal Bhujan
Bombay High Court · AIR 1923 Bom 370 : 76 Ind. Cas. 521
High Courts23 Jan 1923
Shankar Mahableshwar Bhatt and Another Vs Manjunath Subba Balgya and Others
Bombay High Court · AIR 1924 Bom 298 : 74 Ind. Cas. 298
Succession Act, 1865 — Section 118
High Courts23 Jan 1923
Laxmichand Javermal Vs The Municipal Committee of Nandurbar
Bombay High Court · AIR 1923 Bom 413 : 74 Ind. Cas. 205
District Municipalities Act — Section 167
High Courts23 Jan 1923Allowed
Rajanikanta Pal Vs Jagamohan Pal
Bombay High Court · (1923) 25 BOMLR 683
High Courts23 Jan 1923Allowed
Rama Nana Babar Vs Dhondi Murari Tarade
Bombay High Court · AIR 1923 Bom 432 : (1923) 25 BOMLR 361 : 76 Ind. Cas. 607
High Courts23 Jan 1923
Bhogilal Kirpashankar Vs Darasha Kooverji Contractor
Bombay High Court · AIR 1923 Bom 303 : (1923) 25 BOMLR 308
High Courts23 Jan 1923Allowed
Hanmant Anant Hasabnis Vs Shidu Sambhu Gatada
Bombay High Court · AIR 1923 Bom 300 : (1923) 25 BOMLR 358
Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts23 Jan 1923
Balkrishna Daji Gupte Vs The Collector Bombay Suburban
Bombay High Court · AIR 1923 Bom 290 : (1923) 25 BOMLR 398 : 73 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts20 Jan 1923
Patel Ambaram Kuberdas Vs The Secretary of State for India in Council
Bombay High Court · AIR 1923 Bom 416 : 74 Ind. Cas. 196
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Jan 1923
Madhavrao Visvanath Nimalkar Vs Shrikrishan Govindrao Kirtikar
Bombay High Court · 79 Ind. Cas. 517
Presidency Small Cause Courts Act, 1882 — Section 19(q)
High Courts19 Jan 1923
The Bandra City Municipality Vs Dr. D.A. D''Month
Bombay High Court · AIR 1923 Bom 407 : 76 Ind. Cas. 478
District Municipalities Act — Section 90, 96
High Courts19 Jan 1923
Dev Chand Chatraji Vs Jamsedji Shahpurji
Bombay High Court · 74 Ind. Cas. 302
Limitation Act, 1963 — Section 20
High Courts19 Jan 1923
Maniram Peerchand Marwadi and Another Vs Vithu Ramji Patel Pande
Bombay High Court · AIR 1923 Bom 371 : 76 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts19 Jan 1923
The Secretary of State For India In Council Vs Chellasami Venkatratnam
Bombay High Court · (1923) ILR (Bom) 488
Limitation Act, 1963 — Section 29
High Courts19 Jan 1923
Devchand Chatraji Vs Jamshedji Shapurji
Bombay High Court · AIR 1923 Bom 369 : (1923) 25 BOMLR 354
Limitation Act, 1908 — Section 20