High Courts24 Sept 1923
Krishna Annappa Goregaonkar Vs Ganpat Sakharam Bhosle
Bombay High Court · AIR 1924 Bom 263 : (1923) 25 BOMLR 1307 : 87 Ind. Cas. 289
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 3 of 14
High Courts24 Sept 1923
Abdulla Mahomed Jabli Vs Abdulla Mahomed Zulaikhi
Bombay High Court · AIR 1924 Bom 290 : (1923) 25 BOMLR 1333 : 84 Ind. Cas. 796
Limitation Act, 1908 — Article 22, 24, 6
High Courts21 Sept 1923
Bapuji Sorabji Patel Vs Lakhmidas Ravji Tersi
Bombay High Court · AIR 1924 Bom 89 : (1923) 25 BOMLR 1180
High Courts19 Sept 1923Allowed
Keshavlal Punjalal Sheth Vs The Collector of Ahmedabad
Bombay High Court · AIR 1924 Bom 228 : (1923) 25 BOMLR 1240
Court Fees Act, 1870 — Section 19D
High Courts13 Sept 1923
Shamsudin Tajbhai Vs Dahyabhai Maganlal
Bombay High Court · AIR 1924 Bom 357 : (1924) 26 BOMLR 105 : 84 Ind. Cas. 947
Contract Act, 1872 — Section 73(d)
High Courts12 Sept 1923Allowed
Ghanshamdas Balkrishnadas Vs Motichand Harakchand
Bombay High Court · AIR 1924 Bom 180 : (1923) 25 BOMLR 1237
Limitation Act, 1908 — Article 182(1)
High Courts11 Sept 1923
The Government of Bombay Vs Merwan Moondigar Aga
Bombay High Court · AIR 1924 Bom 161 : (1923) 25 BOMLR 1182
Land Acquisition Act, 1894 — Section 23
High Courts06 Sept 1923
Nagava Gurlingaya Nandi Vs The Collector of Belgaum
Bombay High Court · (1923) 25 BOMLR 1232
Court of Wards Act — Section 11, 22Guardians and Wards Act, 1890 — Section 19(c)
High Courts05 Sept 1923
Karsandas Purshottamdas Vs Gopaldas Trikamji
Bombay High Court · 85 Ind. Cas. 491
High Courts05 Sept 1923
Saremal Punamchand Vs Kapurchand Punamchand
Bombay High Court · AIR 1924 Bom 260 : (1923) 25 BOMLR 1093
Contract Act, 1872 — Section 251
High Courts04 Sept 1923
In Re: Ambalal Sarabhai
Bombay High Court · AIR 1924 Bom 182 : (1923) 25 BOMLR 1225
Contract Act, 1872 — Section 239Income Tax Act, 1918 — Section 12(1)Super-tax Act, 1920 — Section 3
High Courts04 Sept 1923
Lakshman Mhasu Bhagat Vs Narhari Dadasa Gujar
Bombay High Court · AIR 1924 Bom 294 : (1923) 25 BOMLR 1211
Civil Procedure Code, 1908 (CPC) — Section 60(b)
High Courts04 Sept 1923
Motilal Ratanchand Marwadi Vs Nandram Dalpatram Marwadi
Bombay High Court · AIR 1924 Bom 139 : (1923) 25 BOMLR 1222
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 5 Rule 1
High Courts28 Aug 1923
Suklya Jairam Patil Vs Suklal Motichand Vani
Bombay High Court · AIR 1924 Bom 169 : (1923) 25 BOMLR 1214
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts25 Aug 1923
Bai Pratapgavri Vs Mulshankar Premchand
Bombay High Court · AIR 1924 Bom 353 : (1924) 26 BOMLR 269
High Courts22 Aug 1923
Emperor Vs Dattatraya Shankar Paranjpe
Bombay High Court · AIR 1924 Bom 184 : (1923) 25 BOMLR 1089
Bombay Prevention of Gambling Act, 1887 — Section 7
High Courts21 Aug 1923
Shivbasapa Ningapa Tulagi Vs Balapa Basapa Balki
Bombay High Court · AIR 1924 Bom 172 : (1923) 25 BOMLR 1209
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts17 Aug 1923
Sangawa Gurubasappa Vs Huchangowda Gowdar
Bombay High Court · AIR 1924 Bom 174 : (1923) 25 BOMLR 1207
Registration Act, 1908 — Section 17(b)
High Courts17 Aug 1923
Motilal Jasraj Vs Chandmal Hindumal
Bombay High Court · AIR 1924 Bom 155 : (1923) 25 BOMLR 1081