High Courts17 Jul 1923
Subhadrabai Vs Mahomedbhai I.M. Rowji
Bombay High Court · AIR 1924 Bom 187 : (1923) 25 BOMLR 931
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 5 of 14
High Courts16 Jul 1923Allowed
Ahmed Saheb Bapu Saheb Kafre Vs Ubhaiya Harsi
Bombay High Court · AIR 1924 Bom 44 : (1923) 25 BOMLR 867 : 87 Ind. Cas. 37
Evidence Act, 1872 — Section 92
High Courts12 Jul 1923Dismissed
Dattatraya Vithal Garware Vs Vasudeo Anant Gargate
Bombay High Court · AIR 1924 Bom 98 : 76 Ind. Cas. 1023
Civil Procedure Code, 1882 — Section 551Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, 104(c)
High Courts12 Jul 1923
Haribhai Gulab Vs Mathur Lallu
Bombay High Court · AIR 1924 Bom 140 : (1923) 25 BOMLR 929
High Courts10 Jul 1923Dismissed
Madhavrao Vaman Vs Raghunath Venkatesh
Bombay High Court · (1923) 25 BOMLR 1005
Bombay Hereditary Offices Act, 1874 — Section 5
High Courts10 Jul 1923Dismissed
Imperial Bank of India Vs U Rai Gyaw Thu and Co. Ltd.
Bombay High Court · (1923) 25 BOMLR 1279
Transfer of Property Act, 1882 — Section 58(a), 59, 80
High Courts09 Jul 1923
Bai Suraj Vs Jijibhai Bhavsang and Another
Bombay High Court · AIR 1925 Bom 38
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 21
High Courts04 Jul 1923
A. Cecil COLE Vs Nanalal Moraji Dave and Another
Bombay High Court · 92 Ind. Cas. 191
Bills of Sale Act, 1878 — Section 5Contract Act, 1872 — Section 78
High Courts03 Jul 1923
Chotalal Lallubhai and Others Vs Champsey Umersa and Sons
Bombay High Court · 75 Ind. Cas. 233
High Courts02 Jul 1923
Kishen Prasad and Co. Ltd. Vs Fullumal Hiralal
Bombay High Court · AIR 1924 Bom 166 : (1923) 25 BOMLR 888
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts28 Jun 1923Allowed
Bommadevara Naganna Naidu Vs Ravi Venkatappayya
Bombay High Court · (1923) 25 BOMLR 1290
High Courts28 Jun 1923Dismissed
Gokuldas Pitambar Vs Odhavji Gigabhai
Bombay High Court · AIR 1924 Bom 100 : (1923) 25 BOMLR 893
High Courts28 Jun 1923
Phirozshaw Bomanjee Petit Vs Bai Goolbai and Others
Bombay High Court · (1923) ILR (Bom) 790
High Courts27 Jun 1923Dismissed
Morarji Premji Gokuldas Vs Mulji Ranchhod Ved and Co.
Bombay High Court · AIR 1924 Bom 232 : (1923) 25 BOMLR 1014
Contract Act, 1872 — Section 188
High Courts26 Jun 1923Dismissed
Subbaya Pandaram Vs Muhammad Mustappa Maracayar
Bombay High Court · (1923) 25 BOMLR 1275
Limitation Act, 1908 — Section 10
High Courts26 Jun 1923
Vishnu Digambar Paluskar Vs B.B. and C.I. Railway
Bombay High Court · 85 Ind. Cas. 416
High Courts25 Jun 1923
Rahimtulla Vs Hasanali Alimahomed
Bombay High Court · AIR 1924 Bom 212 : (1923) 25 BOMLR 1192 : 85 Ind. Cas. 1038
Transfer of Property Act, 1882 — Section 115
High Courts20 Jun 1923Dismissed
Somshikharswami Shidlingswami Vs Shivappa Mallappa Hosmani
Bombay High Court · AIR 1924 Bom 39 : (1923) 25 BOMLR 863 : 76 Ind. Cas. 557
Limitation Act, 1908 — Section 14
High Courts20 Jun 1923
Parshuram Dattaram Shamdasani Vs The Tata Industrial Bank Ltd.
Bombay High Court · (1923) 25 BOMLR 1083
Companies Act, 1956 — Section 79