High Courts12 Nov 1912Dismissed
Balmukund Kesurdas Vs Bhagvandas Kesurdas
Bombay High Court · (1913) 15 BOMLR 209
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 3 of 13
High Courts08 Nov 1912Allowed
Muhammad Ismail Khan Vs Lala Sheomukh Rai and Musammat Imtiaz-Un-Nisa
Bombay High Court · (1913) 15 BOMLR 76
High Courts01 Nov 1912
Ganesh Bab Naik Vs Vithal Vaman Mahalya
Bombay High Court · (1913) 15 BOMLR 244
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts31 Oct 1912Allowed
Tripurari Pal Vs Jagat Tarini Dasi
Bombay High Court · (1913) 15 BOMLR 72
High Courts31 Oct 1912Allowed
The Bank of Bombay Vs Nandlal Thakerseydas
Bombay High Court · (1913) 15 BOMLR 1
Contract Act, 1872 — Section 178
High Courts27 Oct 1912
Harakhbai Vs Jamnabai
Bombay High Court · (1913) 15 BOMLR 340 : 19 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts24 Oct 1912
Chinapa Karbasapa Lakmanhalli Vs Ladasaheb Babasaheb
Bombay High Court · (1913) 15 BOMLR 205 : 19 Ind. Cas. 394
High Courts24 Oct 1912
Bhagvandas Parashram Vs Burjorji Ruttonji Bomanji
Bombay High Court · (1913) 15 BOMLR 85
High Courts23 Oct 1912
Emperor Vs Edalji K. Patel
Bombay High Court · (1912) 14 BOMLR 1169
City of Bombay Municipal Council Act, 1988 — Section 305
High Courts23 Oct 1912Dismissed
Madhusudan Shivram Kanvinde Vs Bhau Atmaram Lad
Bombay High Court · (1913) 15 BOMLR 36
High Courts22 Oct 1912
In Re: Kisandas Hirachand
Bombay High Court · (1912) 14 BOMLR 1166
Criminal Procedure Code, 1898 (CrPC) — Section 250, 476
High Courts17 Oct 1912
Emperor Vs Gangaram Tukaram
Bombay High Court · (1912) 14 BOMLR 1163 : 17 Ind. Cas. 1008
Penal Code, 1860 (IPC) — Section 204
High Courts15 Oct 1912
Sheshdasacharya Vs Bhimacharya Bapacharya
Bombay High Court · (1912) 14 BOMLR 1205 : 17 Ind. Cas. 969
High Courts11 Oct 1912
R.D. Sethna Vs Kallianji Sangjibhai
Bombay High Court · (1913) 15 BOMLR 113 : 12 Ind. Cas. 581
Presidency Towns Insolvency Act, 1909 — Section 47
High Courts11 Oct 1912
Miss M.J. D''silva Vs Miss D.J.S. Minizis
Bombay High Court · (1912) 14 BOMLR 1207 : 17 Ind. Cas. 972
Court of Wards Act, 1905 — Section 3
High Courts10 Oct 1912
In Re: Dnyanoba Pandurang Bamne
Bombay High Court · 18 Ind. Cas. 410
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts08 Oct 1912
Premraj Motiram Marwadi Vs Javarmal Gomaji Marwadi and Vasudeo Anant Dalal
Bombay High Court · 18 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 Oct 1912Dismissed
Premraj Motiram Marwadi Vs Javarmal Gomaji Marwadi Vasudeo Anant Dalal Vs Premraj Motiram Marwadi
Bombay High Court · (1913) 15 BOMLR 41
High Courts07 Oct 1912Dismissed
Jagu Babaji Varang Vs Balu Laxman Varang
Bombay High Court · (1912) 14 BOMLR 1198 : 17 Ind. Cas. 955
Civil Procedure Code, 1908 (CPC) — Section 13