High Courts26 Nov 1912Allowed
Ahmedbhai Habibbhai Vs The Bombay Fire and Marine Insurance Co. Ltd.
Bombay High Court · (1913) 15 BOMLR 19
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 2 of 13
High Courts26 Nov 1912Dismissed
Hassan Bakhsh Vs Ilahi Bakhsh
Bombay High Court · (1913) 15 BOMLR 436
High Courts26 Nov 1912Dismissed
Munshi Indar Sahai Vs Kunwar Shiam Bahadur
Bombay High Court · (1913) 15 BOMLR 418
High Courts26 Nov 1912Allowed
Azima Bibi Vs Munshi Shamalanand
Bombay High Court · (1913) 15 BOMLR 423
High Courts26 Nov 1912Dismissed
Kunwar Raghubir Singh and Kunwar Sati Singh Vs Musammat Moti Kunwar
Bombay High Court · (1913) 15 BOMLR 426
High Courts23 Nov 1912Dismissed
Visram Vasudeo Thakoor Vs Tabaji Balaji Wagh
Bombay High Court · (1913) 15 BOMLR 348 : 19 Ind. Cas. 820
Limitation Act, 1908 — Section 3, 4
High Courts22 Nov 1912
Emperor Vs Bhavdu Dhondu
Bombay High Court · (1913) 15 BOMLR 53
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts22 Nov 1912Dismissed
Emperor Vs Dhanji Govindji Bhate
Bombay High Court · (1913) 15 BOMLR 328
High Courts21 Nov 1912
Karsan Sadashiv Patil Vs Gatlu Shivaji Patil
Bombay High Court · (1913) 15 BOMLR 227
High Courts21 Nov 1912Dismissed
The Talukdari Settlement Officer Vs Rikhavdas Parshottamdas
Bombay High Court · (1913) 15 BOMLR 378
Bombay Land Revenue Code, 1879 — Section 202Gujarat Taluqdars Act, 1888 — Section 31
High Courts21 Nov 1912Allowed
Mulraj Khatau Vs Vishvanath Prabhuram Vaidya
Bombay High Court · (1913) 15 BOMLR 9
Transfer of Property Act, 1882 — Section 130(I)
High Courts16 Nov 1912Dismissed
In Re: Gopala Bhau Changula
Bombay High Court · (1913) 15 BOMLR 49
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts15 Nov 1912Dismissed
Atmaram Yekoba Vani Vs Bhila Ganpat Vani
Bombay High Court · (1913) 15 BOMLR 223
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts15 Nov 1912Allowed
Emperor Vs Shivdas Omkar Marwadi
Bombay High Court · (1913) 15 BOMLR 315 : 19 Ind. Cas. 507
Penal Code, 1860 (IPC) — Section 186
High Courts14 Nov 1912
Emperor Vs Banubhai Hadubhai
Bombay High Court · (1913) 15 BOMLR 66
Bombay Public Conveyances Act, 1920 — Section 1
High Courts14 Nov 1912
Emperor Vs Ranchhod Bawla
Bombay High Court · (1913) 15 BOMLR 61
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 406
High Courts13 Nov 1912Dismissed
Sardar Kirpal Singh Vs Sardar Balwant Singh
Bombay High Court · (1913) 15 BOMLR 79
High Courts13 Nov 1912
The Government Pleader Vs Annaji Narayan Deshpande
Bombay High Court · (1913) 15 BOMLR 231 : 19 Ind. Cas. 529
High Courts13 Nov 1912Allowed
In Re: Nanchand Shivchand
Bombay High Court · (1913) 15 BOMLR 45
Bombay District Municipal Act, 1901 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 195