High Courts04 Oct 1912
Manohar Ramchandra Hinge Vs The Collector of Nasik
Bombay High Court · (1912) 14 BOMLR 1190 : 17 Ind. Cas. 964
Bombay Regulation Act, 1827 — Section 52
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 4 of 13
High Courts04 Oct 1912
The Special Officer, Salsette Blg. Sites Vs Dosabhai Bezonji Motivala (No. 2)
Bombay High Court · (1912) 14 BOMLR 1194
Land Acquisition Act, 1894 — Section 54
High Courts04 Oct 1912
The Special Officer Salsette Building Sites Vs Dossabhai Bezonji Motivalla
Bombay High Court · (1913) ILR (Bom) 506
Land Acquisition Act, 1894 — Section 54
High Courts04 Oct 1912
The Special Officer, Salseite Building Sites Vs Dosabhai Bezonji Motivala
Bombay High Court · 17 Ind. Cas. 952
Land Acquisition Act, 1894 — Section 54
High Courts03 Oct 1912
Emperor Vs Chandabhai Amarsang
Bombay High Court · (1912) 14 BOMLR 1160 : 17 Ind. Cas. 1000
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)
High Courts01 Oct 1912Dismissed
Bai Fatma Vs Ali Mahomed Aiyab
Bombay High Court · (1912) 14 BOMLR 1178 : 17 Ind. Cas. 946
Contract Act, 1872 — Section 23
High Courts01 Oct 1912Dismissed
Hira Vs Hansji Pema
Bombay High Court · (1912) 14 BOMLR 1182 : 17 Ind. Cas. 949
High Courts01 Oct 1912Dismissed
Vinayak Balkrishna Kulkarni Vs Sitaram Janardan Pandit
Bombay High Court · (1912) 14 BOMLR 1173 : 17 Ind. Cas. 943
Khoti Settlement Act, 1880 — Section 40(a)
High Courts01 Oct 1912
Bai Fatma Vs Alimahomed Aiyeb
Bombay High Court · (1913) ILR (Bom) 280
Contract Act, 1872 — Section 23
High Courts30 Sept 1912
Vyasacharya Narayanacharya Vs Venkubai Rangacharya Upadya
Bombay High Court · (1912) 14 BOMLR 1109 : 17 Ind. Cas. 741
High Courts30 Sept 1912
Narottam Rajaram Vs Mohanlal Kahandas
Bombay High Court · (1912) 14 BOMLR 1154 : 17 Ind. Cas. 891
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts27 Sept 1912
In Re: Keshav Narayan Manolkar
Bombay High Court · (1912) 14 BOMLR 968 : 17 Ind. Cas. 720
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Sept 1912
Emperor Vs Vishnu Balkrishna Bam
Bombay High Court · (1912) 14 BOMLR 965 : 17 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 123, 397Penal Code, 1860 (IPC) — Section 379
High Courts27 Sept 1912
Daulatram Kundunmal Vs Nagindas Ranchhoddas Shroff
Bombay High Court · (1913) 15 BOMLR 333 : 19 Ind. Cas. 789
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts27 Sept 1912
Emperor Vs Koya Hansji
Bombay High Court · (1912) 14 BOMLR 964 : 17 Ind. Cas. 796
Arms Act, 1959 — Section 19, 19(e)
High Courts27 Sept 1912
Emperor Vs Lallubhai Jaychand Gujar
Bombay High Court · (1912) 14 BOMLR 960 : 17 Ind. Cas. 791
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Sept 1912Dismissed
In Re: Ardeshir Kavasji Karanjavalla
Bombay High Court · (1912) 14 BOMLR 970 : 17 Ind. Cas. 717
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts26 Sept 1912
Nawab Behram Jung Vs Haji Sultan Ali Shustry
Bombay High Court · (1913) ILR (Bom) 572
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts26 Sept 1912
In Re: Dhuramsi Morarji Goculdas
Bombay High Court · (1912) 14 BOMLR 1031 : 17 Ind. Cas. 730
High Courts26 Sept 1912
Nawab Behram Jung Vs Haji Sultanali Shustry
Bombay High Court · (1912) 14 BOMLR 1106 : 17 Ind. Cas. 739
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, 129