High Courts16 Jan 1912
Venkatramanbhat Shankarbhat Vs Padmanabh Parambhat
Bombay High Court · (1912) 14 BOMLR 393
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 13 of 13
High Courts11 Jan 1912
Ramchandra Shivjiram Vs Tama Ragho Manglya
Bombay High Court · 15 Ind. Cas. 830
Evidence Act, 1872 — Section 91(e)Transfer of Property Act, 1882 — Section 107
High Courts11 Jan 1912
The Bombay Steam Navigation Company, Ltd. Vs Ramdas Vithaldas
Bombay High Court · (1912) 14 BOMLR 532
Contract Act, 1872 — Section 103
High Courts11 Jan 1912
Emperor Vs Dwarka Poonja
Bombay High Court · (1912) 14 BOMLR 146
Penal Code, 1860 (IPC) — Section 309
High Courts09 Jan 1912
Bhagvant Ramchandra Vs Kaji Mahamad Abas
Bombay High Court · (1912) 14 BOMLR 387
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 Jan 1912
Dagdu Anandram Vs Mirasaheb Tanhaji
Bombay High Court · (1912) 14 BOMLR 385
Dekkhan Agriculturists Relief Act, 1879 — Section 2(2)
High Courts05 Jan 1912
Mahadev Sakharam Parkar Vs Janu Namji Hatley
Bombay High Court · (1912) 14 BOMLR 115
Civil Procedure Code, 1882 — Section 264
High Courts03 Jan 1912
Narhar Raghunath Naphad Vs Krishnaji Govind Nadgavandi
Bombay High Court · (1912) 14 BOMLR 381
Civil Procedure Code, 1908 (CPC) — Section 48