High Courts01 Mar 1912
Vithal Ramchandra Vs Sitabai Sitaram
Bombay High Court · (1912) 14 BOMLR 579
Dekkhan Agriculturists Relief Act, 1879 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 11 of 13
High Courts01 Mar 1912
Govind Balkrishna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · (1912) 14 BOMLR 323
High Courts29 Feb 1912Dismissed
The Talukdari Settlement Officer Vs Bhaijibhai Ishwardas
Bombay High Court · (1912) 14 BOMLR 577
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Feb 1912Dismissed
Raja Balwant Singh Vs The Rev. Rockwell Clancy and Rao Maharaj Singh
Bombay High Court · (1912) 14 BOMLR 422
High Courts26 Feb 1912
Sayad Nurudin Saheb Refai Vs Abas Bavasaheb Zari
Bombay High Court · (1912) 14 BOMLR 573
High Courts26 Feb 1912
Savalpuri Balpuri Vs Bala Yadavshet Sonar
Bombay High Court · (1912) 14 BOMLR 566
High Courts21 Feb 1912Allowed
Musammat Parbati Vs Saiyid Muhammad Muzaffar Ali Khan Saiyid Muhammad Muzaffar Ali Khan Vs Musammat Parbati
Bombay High Court · (1912) 14 BOMLR 460
High Courts21 Feb 1912Allowed
Raja Sri Sri Durga Prasad Singh Vs Braja Nath Bose
Bombay High Court · (1912) 14 BOMLR 445
High Courts21 Feb 1912Dismissed
Vasudev Mudaliar Vs Sadagopa Mudaliar
Bombay High Court · (1912) 14 BOMLR 455
Limitation Act, 1877 — Article 132
High Courts20 Feb 1912
Govind Ramchandra Shembekar Vs Vithal Gopal Sahasrabudhe
Bombay High Court · (1912) 14 BOMLR 560
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts20 Feb 1912Dismissed
Jetha Bhima and Co. Vs Lady Janbai
Bombay High Court · (1912) 14 BOMLR 511
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Feb 1912
Gurbasappa Sangappa Kunchagnur Vs Rango Venkatesh Khasnis
Bombay High Court · (1912) 14 BOMLR 563
High Courts14 Feb 1912Allowed
Emperor Vs Ganpat Balkrishna Rode
Bombay High Court · (1912) 14 BOMLR 310
Evidence Act, 1872 — Section 73
High Courts13 Feb 1912
Emperor Vs C.W. King
Bombay High Court · (1912) 14 BOMLR 236
Criminal Procedure Code, 1898 (CrPC) — Section 205, 353
High Courts11 Feb 1912
Emperor Vs Lalji Bhanji
Bombay High Court · (1912) 14 BOMLR 306
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 408
High Courts05 Feb 1912
Yamnava Govind Appaji Vs Laxuman Bhimrao Kulkarni
Bombay High Court · (1912) 14 BOMLR 543
High Courts02 Feb 1912Allowed
Debi Mangal Prasad Singh Vs Mahadeo Prasad Singh
Bombay High Court · (1912) 14 BOMLR 220