COURT ARCHIVE

Bombay High Court judgments, 1912

251 judgments · page 10 of 13

High Courts20 Mar 1912

Dossabhai Bejanji Motivala Vs The Special Officer, Salsette Building Sites The Special Officer, Salsette Building Sites Vs Dossabhai Bejanji Motivala

Bombay High Court · (1912) ILR (Bom) 599

Land Acquisition Act, 1894 — Section 11

High Courts20 Mar 1912

Dosabhai Bezanji Motivala Vs The Special Officer, Salsette Building Sites The Special Officer, Salsette Building Sites Vs Dosabhai Bezanji Motivala

Bombay High Court · 16 Ind. Cas. 549

High Courts20 Mar 1912Dismissed

Jadu Lal Sahu Vs Maharani Janki Koer

Bombay High Court · (1912) 14 BOMLR 436

Court of Wards Act — Section 40

High Courts20 Mar 1912Dismissed

Motilal Chunilal Vs Thakorlal Chimanlal

Bombay High Court · (1912) 14 BOMLR 648

Companies Act, 1956 — Section 61Contract Act, 1872 — Section 2(a)

High Courts20 Mar 1912

Emperor Vs Nandbasappa Basappa

Bombay High Court · (1912) 14 BOMLR 360

Criminal Procedure Code, 1898 (CrPC) — Section 257

High Courts20 Mar 1912

Dosabhai Bezanji Motivala Vs The Special Officer The Special Officer Vs Dosabhai Bezanji Motivala

Bombay High Court · (1912) 14 BOMLR 592

Land Acquisition Act, 1894 — Section 11

High Courts20 Mar 1912

The Ahmedabad United Printing and C. Co. Vs Ardeshir Kavasji

Bombay High Court · (1912) 14 BOMLR 644

Succession Act, 1865 — Section 190

High Courts15 Mar 1912

Mahadev Laxman Wagle Vs Govind Parashram Wagle

Bombay High Court · 16 Ind. Cas. 991

High Courts14 Mar 1912

Emperor Vs Kassim Isub Sab

Bombay High Court · (1912) 14 BOMLR 365

Penal Code, 1860 (IPC) — Section 79

High Courts14 Mar 1912Dismissed

Emperor Vs Chhotalal Babar (No. 2.)

Bombay High Court · (1912) 14 BOMLR 367

Penal Code, 1860 (IPC) — Section 107, 109, 467

High Courts12 Mar 1912

Magniram Vithuram Marwadi Vs Bakubai Rakhma Lohar

Bombay High Court · (1912) 14 BOMLR 598

Specific Relief Act, 1877 — Section 18

High Courts12 Mar 1912

Himatlal Motilal Vs Vasudeo Ganesh Mhashar

Bombay High Court · (1912) 14 BOMLR 634

Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91

High Courts12 Mar 1912

Jessiram Jagannath Vs Tulsidas Damodhar

Bombay High Court · (1912) 14 BOMLR 617

High Courts08 Mar 1912

Chunilal Sankalchand Vs Jaffir Alli Spinning and Weaving Co., Ltd.

Bombay High Court · (1912) 14 BOMLR 581

High Courts08 Mar 1912

Velchand Chhaganlal Vs Capt. S.R. Musson

Bombay High Court · (1912) 14 BOMLR 633

Civil Procedure Code, 1908 (CPC) — Section 64

High Courts06 Mar 1912

The Advocate General Vs Rustamji B. Sunawalla

Bombay High Court · (1912) 14 BOMLR 691

High Courts05 Mar 1912

Bai Kashi Vs Jamnadas Mansukh Raichand

Bombay High Court · (1912) 14 BOMLR 547

Evidence Act, 1872 — Section 115

High Courts04 Mar 1912

Canji Cursondas Vs The Colaba Press Company Limited

Bombay High Court · (1912) 14 BOMLR 521

Companies Act, 1956 — Section 249

High Courts04 Mar 1912

Shekh Adam Hasanali Vs Chandrashankar Pranshankar

Bombay High Court · (1912) 14 BOMLR 506

High Courts01 Mar 1912

Gobind Balkrlshna Joshi Vs Pandurang Vinayak Joshi

Bombay High Court · 15 Ind. Cas. 505