COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 8 of 13
Vithappa Devappa Patil Vs Basagowda Devappa Patil
Bombay High Court · (1912) 14 BOMLR 771 : 17 Ind. Cas. 10
Bai Ramkore Vs Jamnadas Mulchand
Bombay High Court · (1912) 14 BOMLR 766 : 17 Ind. Cas. 95
Haridas Nanabhal Vs Vithaldas Kisandas
Bombay High Court · (1912) 14 BOMLR 765
Moosa Goolam Ariff Vs Ebrahim Goolam Ariff
Bombay High Court · (1912) 14 BOMLR 1211
Shidappa Venkatrao Jadhav Vs Rachappa Subrao Jadhav
Bombay High Court · (1912) 14 BOMLR 757
Hasanalli Moledina Vs Popatlal Parbhudas
Bombay High Court · (1912) 14 BOMLR 782 : 17 Ind. Cas. 17
Eknath Pandoba Kosti Vs Dagduram Sambhuram
Bombay High Court · (1912) 14 BOMLR 750 : 17 Ind. Cas. 87
The goverment Pleader Vs Bhagubhai Dayabhai
Bombay High Court · 16 Ind. Cas. 788
The Government Pleader Vs Bhagubhai Dayabhai
Bombay High Court · (1912) 14 BOMLR 700
In Re: G. Krishnasami Aiyar
Bombay High Court · (1912) 14 BOMLR 1079
In Re: Karvirappa A. Kulkarni
Bombay High Court · (1912) 14 BOMLR 587
Loftus Otway Clarke Vs Brojendra Kishore Roy Chowdhury and Srimati Bisweswari Debt Chowdhurani
Bombay High Court · (1912) 14 BOMLR 717
Chaudhri Mohammad Mehdi Hasan Khan Vs Sri Mandir Das Sri Mandir Das Vs Chaudhri Mohammad Mehdi Hasan Khan
Bombay High Court · (1912) 14 BOMLR 1073
Bai Gulab Vs Thakorlal Pranjivandas
Bombay High Court · (1912) 14 BOMLR 748 : 17 Ind. Cas. 86
Lakshmanrao Krishnaji Limaye Vs Balkrishna Rangnath and Others
Bombay High Court · (1912) ILR (Bom) 617
Lakshman Krishnaji Limaye Vs Balkrishna Rangnath
Bombay High Court · 16 Ind. Cas. 1002
Haji Buksh Elahi Vs Durlav Chandra Kar
Bombay High Court · (1912) 14 BOMLR 1063