High Courts13 Jun 1912Dismissed
Mirza Sajjad Ali Khan Vs Nawab Wazir Ali Khan
Bombay High Court · (1912) 14 BOMLR 1055
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 9 of 13
High Courts13 Jun 1912
Emperor Vs Padman Babul Mhatre
Bombay High Court · (1912) 14 BOMLR 585
Penal Code, 1860 (IPC) — Section 499
High Courts12 Jun 1912
Hirabhai Narotamdas Vs The Manufacturers Life Insurance Company
Bombay High Court · (1912) 14 BOMLR 741
Contract Act, 1872 — Section 28
High Courts25 May 1912
Emperor Vs Ananda Laxman Babaji
Bombay High Court · (1912) 14 BOMLR 504
Penal Code, 1860 (IPC) — Section 379
High Courts09 May 1912Dismissed
Emperor Vs Bhujabali Akappa Gorwadi
Bombay High Court · (1912) 14 BOMLR 583
High Courts03 May 1912
Merwanji Mancherji Cama Vs The Government of Bombay
Bombay High Court · (1914) 16 BOMLR 55
High Courts03 May 1912Allowed
Vassanji Khimji Vs Shapurji Burjorji Bharucha
Bombay High Court · (1912) 14 BOMLR 493
High Courts02 May 1912
Sevak Kirpashankar Daji Vs Gopalrao Manohar Tambekar
Bombay High Court · (1913) 15 BOMLR 13
High Courts01 May 1912Dismissed
Brij Lal Vs Suraj Bikram Singh
Bombay High Court · (1912) 14 BOMLR 827
High Courts23 Apr 1912Dismissed
Rani Dharam Kunwar Vs Balwant Singh
Bombay High Court · (1912) 14 BOMLR 485
High Courts11 Apr 1912
Emperor Vs Manilal Mohanlal
Bombay High Court · (1912) 14 BOMLR 499
Bombay District Police Act, 1890 — Section 3(e)
High Courts11 Apr 1912
Emperor Vs Jafu Bapu
Bombay High Court · (1912) 14 BOMLR 501
Arms Act, 1878 — Section 19(f)
High Courts01 Apr 1912
Bhagvandas Parashram Vs Burjorji Ruttonji Bomonji
Bombay High Court · (1912) 14 BOMLR 807 : 19 Ind. Cas. 29 : 17 Ind. Cas. 152
High Courts29 Mar 1912Dismissed
Abhesang Tirabhai Vs Raisang Fatesang
Bombay High Court · (1912) 14 BOMLR 602
High Courts28 Mar 1912
In Re: Vazirsaheb Allisaheb Jhagirdar
Bombay High Court · (1912) 14 BOMLR 377
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 109, 395
High Courts25 Mar 1912Dismissed
Mervanji Mancherji Cama Vs The Secretary of State for India in Council
Bombay High Court · (1912) 14 BOMLR 654
Specific Relief Act, 1963 — Section 42
High Courts22 Mar 1912
Emperor Vs Tukaram Malhari
Bombay High Court · (1912) 14 BOMLR 373
Penal Code, 1860 (IPC) — Section 401
High Courts21 Mar 1912
In Re: Khanderao Yeshwant
Bombay High Court · (1912) 14 BOMLR 362
Criminal Procedure Code, 1898 (CrPC) — Section 195