High Courts23 Jul 1912
A. Mouna Vs J.E. Mouna
Bombay High Court · (1912) 14 BOMLR 872 : 17 Ind. Cas. 215
Divorce Act, 1869 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 7 of 13
High Courts22 Jul 1912
Musammat Bhawani Kumar Vs Mathura Prasad Singh
Bombay High Court · (1912) 14 BOMLR 1046
High Courts22 Jul 1912
Kondu Kanhuji Dhavde Vs Vishnu Moreshvar Bhat
Bombay High Court · (1912) 14 BOMLR 801 : 17 Ind. Cas. 176
High Courts19 Jul 1912
Haji Ahmed Haji Hassam Vs Essaji Tajbhoy
Bombay High Court · (1912) 14 BOMLR 1007 : 17 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts18 Jul 1912
Shrimant Raje Bahadur Raghojirao Saheb Vs Shrimant Raje Lakshmanrao Saheb
Bombay High Court · (1912) 14 BOMLR 1226
High Courts18 Jul 1912Dismissed
Shankar Din Vs Munshi Gokul Prasad
Bombay High Court · (1912) 14 BOMLR 1098
Oudh Estates Act, 1869 — Section 6
High Courts16 Jul 1912
Bando Krishna Kunbargi Vs Narasimha Konher Deshpande and Others
Bombay High Court · (1913) ILR (Bom) 42
Civil Procedure Code, 1882 — Section 236
High Courts16 Jul 1912Allowed
Bando Krishna Kanbargi Vs Narsinha Konher Deshpande
Bombay High Court · (1912) 14 BOMLR 861 : 17 Ind. Cas. 210
Limitation Act, 1963 — Article 179
High Courts16 Jul 1912
The Rangoon Botatoung Company, Limited Vs The Collector
Bombay High Court · (1912) 14 BOMLR 833
Land Acquisition Act, 1894 — Section 53
High Courts15 Jul 1912
Maganchand Fulchand Vs Vithalrao Kamalrao
Bombay High Court · (1912) 14 BOMLR 793 : 17 Ind. Cas. 148
Bombay Hereditary Offices Act, 1874 — Section 11
High Courts12 Jul 1912Dismissed
Lala Fateh Chand Vs Rani Kishen Kunwar
Bombay High Court · (1912) 14 BOMLR 1090
High Courts12 Jul 1912Allowed
Bhurchand Hunsraj Doshi Vs Vira Champa Khachar
Bombay High Court · (1912) 14 BOMLR 787 : 17 Ind. Cas. 142
Civil Procedure Code, 1908 (CPC) — Section 7(1)(b)
High Courts11 Jul 1912
Kisan Kevji Vs Emperor
Bombay High Court · 17 Ind. Cas. 60
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts11 Jul 1912
In Re: Mahadev Yadneshwar Joshi
Bombay High Court · (1912) 14 BOMLR 715
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Jul 1912
Sakharam Govinda Vs Dagadu Miran
Bombay High Court · (1912) 14 BOMLR 739
Dekkhan Agriculturists Relief Act, 1879 — Section 13(g)
High Courts05 Jul 1912
Shankar Vishnu Gokhale Vs Raghunath Hari Dharap
Bombay High Court · (1912) 14 BOMLR 854 : 17 Ind. Cas. 205
High Courts05 Jul 1912
Velchand Chhaganlal Vs Lieut. E. Bourchier
Bombay High Court · (1912) 14 BOMLR 777 : 13 Ind. Cas. 853
Civil Procedure Code, 1908 (CPC) — Section 60