High Courts24 Sept 1912
Naginlal Chunilal Vs The Official Assignee
Bombay High Court · 17 Ind. Cas. 876
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 5 of 13
High Courts20 Sept 1912
Ghelabhai Bhikhabhai Vs Bai Javer
Bombay High Court · (1912) 14 BOMLR 1142 : 17 Ind. Cas. 866
High Courts19 Sept 1912
Jamsetji Nassarwanji Ginvalla Vs Hirjibhai Navroji Anklesaria
Bombay High Court · (1913) 15 BOMLR 192
Contract Act, 1872 — Section 50
High Courts17 Sept 1912
Girdharlal Harivallabhdas Vs Naranlal Narottamdas
Bombay High Court · (1912) 14 BOMLR 1135 : 17 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Sept 1912Dismissed
Rangacharya Appacharya Vs Dasacharya Sankalpacharya
Bombay High Court · (1913) 15 BOMLR 178 : 19 Ind. Cas. 387
Bombay Regulation Act, 1827 — Section 1
High Courts16 Sept 1912
Emperor Vs Naga Tima
Bombay High Court · (1912) 14 BOMLR 956 : 17 Ind. Cas. 789
High Courts10 Sept 1912
Hira Naikin Vs Radha Naikin
Bombay High Court · (1912) 14 BOMLR 1129 : 17 Ind. Cas. 834
High Courts05 Sept 1912
Emperor Vs Tatia Mahadev
Bombay High Court · (1912) 14 BOMLR 961 : 17 Ind. Cas. 794
Penal Code, 1860 (IPC) — Section 10, 352, 354
High Courts02 Sept 1912Dismissed
Mahomad Mehdi Faya Tharia Topan Vs Sakinabai
Bombay High Court · (1912) 14 BOMLR 908 : 17 Ind. Cas. 629
General Clauses Act, 1897 — Section 6Limitation Act, 1877 — Article 35
High Courts30 Aug 1912
Purshottam Janardan Chaphekar Vs Mahadu Pandu Turmalkar
Bombay High Court · (1912) 14 BOMLR 947 : 17 Ind. Cas. 676
Civil Procedure Code, 1908 (CPC) — Section 115, 3
High Courts30 Aug 1912
Emperor Vs Chimanlal Jagjivan
Bombay High Court · (1912) 14 BOMLR 876 : 17 Ind. Cas. 534
Bombay Abkari Act, 1878 — Section 43
High Courts29 Aug 1912
Emperor Vs Intya Salabatkhan
Bombay High Court · (1912) 14 BOMLR 897 : 17 Ind. Cas. 714
Criminal Procedure Code, 1898 (CrPC) — Section 209, 337, 339
High Courts29 Aug 1912
Emperor Vs Intya Salabat Khan
Bombay High Court · (1913) ILR (Bom) 146
Criminal Procedure Code, 1898 (CrPC) — Section 209, 339
High Courts29 Aug 1912
Emperor Vs Budhankhan Inayatkhan
Bombay High Court · (1912) 14 BOMLR 893 : 17 Ind. Cas. 537
Penal Code, 1860 (IPC) — Section 414
High Courts26 Aug 1912
Emperor Vs Abdul Rahiman Momin
Bombay High Court · (1912) 14 BOMLR 891 : 17 Ind. Cas. 530
High Courts26 Aug 1912
In Re: Ramjibhai Waghjibhai
Bombay High Court · (1912) 14 BOMLR 889 : 17 Ind. Cas. 540
High Courts25 Aug 1912Dismissed
Emperor Vs Ganesh Narayan Dikshit
Bombay High Court · (1912) 14 BOMLR 972 : 17 Ind. Cas. 705
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts22 Aug 1912Dismissed
Mahamadgaus Dadasaheb and Dilawarkha Sikandarkha Vs Rajbax Roshanbax
Bombay High Court · (1913) 15 BOMLR 266 : 19 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Aug 1912
Malgauda Paragowda Patil Vs Babaji Dattu Bhakare
Bombay High Court · (1912) 14 BOMLR 1121 : 17 Ind. Cas. 746
High Courts19 Aug 1912Dismissed
Dhondu Dagdu Patil Vs Secretary of State for India?
Bombay High Court · (1912) 14 BOMLR 949 : 17 Ind. Cas. 673
Bombay Abkari Act, 1878 — Section 31, 67