High Courts31 Jan 1912
Emperor Vs Dattatraya Laxman Sarpotdar
Bombay High Court · (1912) 14 BOMLR 158
Bombay District Police Act, 1890 — Section 42, 68
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 12 of 13
High Courts31 Jan 1912
Emperor Vs Chhotalal Babar
Bombay High Court · (1912) 14 BOMLR 147
Penal Code, 1860 (IPC) — Section 107, 109, 467
High Courts30 Jan 1912Dismissed
Rangubai Vs Subaji Ramchandra Kulkarni Subaji Ramchandra Kulkarni Vs Rangubai
Bombay High Court · (1912) 14 BOMLR 267
High Courts30 Jan 1912
Nawab Ibrahim Ali Khan Vs Nawab Muhammad Ahsan Ullah Nawab Muhammad Ahsan Ullahkhan Vs Nawab Ibrahim Ali Khan
Bombay High Court · (1912) 14 BOMLR 270
High Courts25 Jan 1912
Emperor Vs Imankhan Rasulkhan
Bombay High Court · (1912) 14 BOMLR 141
Criminal Procedure Code, 1898 (CrPC) — Section 199
High Courts25 Jan 1912
Vithoba Kondiba Kotwal Vs Tejiram Bhavaniram Marwadi
Bombay High Court · (1912) 14 BOMLR 264
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Jan 1912Dismissed
Kunwar Ragho Prasad Vs Lala Mewa Lal
Bombay High Court · (1912) 14 BOMLR 212
Civil Procedure Code, 1882 — Section 411
High Courts23 Jan 1912
Sapurlo Sabshetti Vs The Secretary of State
Bombay High Court · (1912) 14 BOMLR 414
High Courts19 Jan 1912
Emperor Vs Kanji Shivaji
Bombay High Court · (1912) 14 BOMLR 137
Penal Code, 1860 (IPC) — Section 420
High Courts19 Jan 1912Dismissed
Emperor Vs Somnath Karunashankar
Bombay High Court · (1912) 14 BOMLR 135
Contract Act, 1872 — Section 25
High Courts18 Jan 1912
Lalji Nensey Ludha Vs Keshowji Punja and Others
Bombay High Court · (1913) ILR (Bom) 340
High Courts16 Jan 1912Dismissed
Mata Din Vs Sheikh Ahmad Ali
Bombay High Court · (1912) 14 BOMLR 192
Limitation Act, 1877 — Article 144, 44
High Courts16 Jan 1912
Syed Mahomed Ibrahim Hossein Khan Vs Ambika Pershad Singh
Bombay High Court · (1912) 14 BOMLR 280
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 85
High Courts16 Jan 1912
Jivaji Sambhaji Kambli Vs Fakir Sabaji Kambli
Bombay High Court · (1912) 14 BOMLR 395
Hereditary Offices Act, 1874 — Section 67(d)
High Courts16 Jan 1912
Bir Bikram Deo Vs The Secretary of State for India in Council
Bombay High Court · (1912) 14 BOMLR 812
Central Provinces Land Revenue Act, 1881 — Section 54