High Courts05 Apr 1909
Chunilal Pranshankar and Bhogilal Valabhram Vs Surajram Haribhai
Bombay High Court · 3 Ind. Cas. 765
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 7 of 8
High Courts05 Apr 1909
Murlidhar Natha Vs Valabhdas Murlidhar and Others
Bombay High Court · 3 Ind. Cas. 172
Guardians and Wards Act, 1890 — Section 27, 41(4)
High Courts02 Apr 1909
Trimbak Madhav Tilak Vs Narayan Hari Lele
Bombay High Court · 3 Ind. Cas. 164
Trusts Act, 1882 — Section 34
High Courts29 Mar 1909
Fatmabai Vs Hajee Cassam Jusab
Bombay High Court · 2 Ind. Cas. 422
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts26 Mar 1909
The Hitvardhak Cotton Mills Co., Limited Vs Sorabji Dinshaw Karaka
Bombay High Court · 2 Ind. Cas. 432
Stamp Act, 1899 — Section 2(5)(b)
High Courts23 Mar 1909
Chhaganlal Kishordas Vs Bai Harkha
Bombay High Court · 2 Ind. Cas. 530
Bombay Bhagdari and Narvadari Act, 1862 — Section 3Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Mar 1909
Nathubhai Brijlal Vs Emperor
Bombay High Court · 2 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 145(3)
High Courts23 Mar 1909
Bai Moolibai Vs Chunilal Pitambar
Bombay High Court · 2 Ind. Cas. 485
Bombay High Court Rules — Rule 377
High Courts23 Mar 1909
Gulabchand Paramchand Vs Fulbai Harichand
Bombay High Court · 3 Ind. Cas. 748
Contract Act, 1872 — Section 23, 65Trusts Act, 1882 — Section 84
High Courts18 Mar 1909
Anandi Ram Pai Vs Hari Suba Pai and Others
Bombay High Court · 3 Ind. Cas. 745
High Courts10 Mar 1909
P.R. and Co. Vs Bhagvan Das Chaturbhuj
Bombay High Court · 2 Ind. Cas. 475
Contract Act, 1872 — Section 120, 73
High Courts09 Mar 1909
Bhaurao Jivaji Tivle Vs Radhabai Laxaman Jivaji
Bombay High Court · 2 Ind. Cas. 431
High Courts09 Mar 1909
Jijibhai Laldas Vs Nagji Gulab
Bombay High Court · 3 Ind. Cas. 761
Contract Act, 1872 — Section 65
High Courts08 Mar 1909
Krishnaji Ramchandra Datar Vs Bomanji Edalji
Bombay High Court · 2 Ind. Cas. 459
High Courts08 Mar 1909
Umabai Vs Bhavu Balvant and Others
Bombay High Court · 3 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 5, 45
High Courts05 Mar 1909
Chunilal Harichand Gujar Vs Vinayak Anandrao
Bombay High Court · 2 Ind. Cas. 515
High Courts04 Mar 1909
Emperor Vs Kesari Dayal Kanji
Bombay High Court · 2 Ind. Cas. 517
Criminal Procedure Code, 1898 (CrPC) — Section 298