High Courts27 Jul 1909
Emperor Vs Gulam Hoosein Ratonsey Nanji
Bombay High Court · 3 Ind. Cas. 958
Penal Code, 1860 (IPC) — Section 141
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 5 of 8
High Courts24 Jul 1909
W. and A. Graham and Co. Vs Chunilal Harilal and Co.
Bombay High Court · 4 Ind. Cas. 131
High Courts22 Jul 1909
Pundlik Udaji Jadhav Vs S.M. Railway Company
Bombay High Court · 3 Ind. Cas. 964
Railways Act, 1890 — Section 75
High Courts22 Jul 1909
Bhagvandas Dharamsi Vs A. Besse Frenchman
Bombay High Court · 3 Ind. Cas. 960
Aden Courts Act, 1864 — Section 8Presidency Small Cause Courts Act, 1882 — Section 69
High Courts21 Jul 1909
Balla Sakharam Koregaonkar Vs Emperor
Bombay High Court · 3 Ind. Cas. 778
Bombay Abkari Act, 1878 — Section 43(g)
High Courts21 Jul 1909
Datta Ram Kashinath Wagle Vs Emperor
Bombay High Court · 3 Ind. Cas. 285
Criminal Procedure Code, 1898 (CrPC) — Section 411Penal Code, 1860 (IPC) — Section 405
High Courts21 Jul 1909
Emperor Vs Nagji Ghelabhai
Bombay High Court · 3 Ind. Cas. 962(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts20 Jul 1909
Vishvanath Dnyanoba Vs Lallu Kabla and Others
Bombay High Court · 4 Ind. Cas. 137
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6
High Courts18 Jul 1909
In Re: Haji Jan Mahomed Haji
Bombay High Court · 4 Ind. Cas. 126
Insolvency Act, 1848 — Section 9
High Courts17 Jul 1909
N. Joachimson and Co. Vs Meghji Valji
Bombay High Court · 3 Ind. Cas. 801
Contract Act, 1872 — Section 215
High Courts17 Jul 1909
Vasanji Tricumji and Co. Vs Ismailbhai Shivji and Others and In Re: Mahomedbhai Allarakhia Nanji
Bombay High Court · 4 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts15 Jul 1909
Bai Rewa Alias Next Friend of Minor Vs Jethabai Vithal and a Minor
Bombay High Court · 4 Ind. Cas. 133(1)
High Courts12 Jul 1909
Narayan Raoji Ranade Vs Gangaram Ratanchand Marwadi
Bombay High Court · 3 Ind. Cas. 816
High Courts09 Jul 1909
Vaman Sakharam Khare Vs Emperor
Bombay High Court · 3 Ind. Cas. 776
Criminal Procedure Code, 1898 (CrPC) — Section 108
High Courts08 Jul 1909
Pranjivandas Lakhmidas Vs Bhavanishankar Ramshankar
Bombay High Court · 3 Ind. Cas. 780