High Courts01 Oct 1909
Parasharampant Sadashivpant Vs Rama Yellappa Lakundi
Bombay High Court · 4 Ind. Cas. 588
Registration Act, 1908 — Section 17, 49
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 3 of 8
High Courts29 Sept 1909
Shankar Ramkrishna Cholkar Vs Krishnaji Ganesh Bade
Bombay High Court · 4 Ind. Cas. 583(1)
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts28 Sept 1909
Safurabai Vs Abdullabhai Readymoney
Bombay High Court · 4 Ind. Cas. 273(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Sept 1909
Nawlaji Sardarmal Vs Rama Dhondi Patil
Bombay High Court · 4 Ind. Cas. 583
Dekkhan Agriculturists Relief Act, 1879 — Section 15D(3)
High Courts23 Sept 1909
Currimbhoy Ebrahim Vs The Municipal Commissioner of Bombay
Bombay High Court · 4 Ind. Cas. 275
City of Bombay Municipal Council Act, 1988 — Section 251A(a)
High Courts23 Sept 1909
Ganesh Narayan Sathe Vs Purshottam Gangadhar Karve
Bombay High Court · 4 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Sept 1909
Haroon Haji Vahedina and Others Vs Haji Adam Haji Oosman Nurani and Another
Bombay High Court · 4 Ind. Cas. 569
High Courts14 Sept 1909
Ahmed Sooleman Juvani and Others Vs Bhagvandas Visram and Co.
Bombay High Court · 4 Ind. Cas. 837
Limitation Act, 1963 — Article 106
High Courts14 Sept 1909
Chhaganlal Bhagvandas and The Collector of Surat Vs Pranjivan Shivlal
Bombay High Court · 4 Ind. Cas. 842
High Courts14 Sept 1909
Parasharam Vishnu Dabke and Others Vs Putlajirao Kalbarao Salvi
Bombay High Court · 4 Ind. Cas. 595(1)
Transfer of Property Act, 1882 — Section 2
High Courts07 Sept 1909
Mugapa Chanbasappa Sawadatti Vs Mahamadsaheb Imamsaheb
Bombay High Court · (1910) 12 BOMLR 137
High Courts06 Sept 1909
In Re: Sukhanand Gurumukhrai
Bombay High Court · 4 Ind. Cas. 278
Land Acquisition Act, 1894 — Section 18
High Courts01 Sept 1909
Purushottam Hargovandas Vs Rajbai Rajaji Hiraji
Bombay High Court · 4 Ind. Cas. 839
Gujarat Taluqdars Act, 1888 — Section 29B, 29E
High Courts31 Aug 1909
Rev. Robert Ward Vs Velchand Umedchand
Bombay High Court · 4 Ind. Cas. 262
Guardians and Wards Act, 1890 — Section 9
High Courts31 Aug 1909
Hanmanta Yamaji Patil and Another Vs Gopal Sadashiv Shimij and Others
Bombay High Court · 4 Ind. Cas. 264(1)
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Aug 1909Dismissed
Dullabhji S. Sanghani and Anna Eama Vs The G.I.P. Ry. Co.
Bombay High Court · (1910) 12 BOMLR 73