High Courts15 Nov 1909
Rahimbhai Jamalbhoy Vs Mariam Abdul Rasul
Bombay High Court · 5 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 2 of 8
High Courts15 Nov 1909
Madhavrao Moreshvar Vs Kashibai Dattubhau
Bombay High Court · (1910) 12 BOMLR 9
Transfer of Property Act, 1882 — Section 123, 54
High Courts15 Nov 1909Dismissed
Rhimbai Jamalbhoy Vs Mariam Abdul Rasool
Bombay High Court · (1910) 12 BOMLR 149
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1909
Ramrao Govindrao Vs The Secretary of State for India
Bombay High Court · 4 Ind. Cas. 832
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts08 Nov 1909Dismissed
Emperor Vs Ganesh Damodar Savarkar
Bombay High Court · (1910) 12 BOMLR 105
Penal Code, 1860 (IPC) — Section 107, 121, 124A
High Courts01 Nov 1909Dismissed
Ardeshir Shapurji Narielwala Vs Manchershaw Shapurji Narielwala
Bombay High Court · (1910) 12 BOMLR 53
Trusts Act, 1882 — Section 23
High Courts01 Nov 1909
The Government of Bombay Vs Esufali Salebhai
Bombay High Court · (1910) 12 BOMLR 34
Land Acquisition Act, 1894 — Section 11, 15, 23
High Courts16 Oct 1909
Jethabhai Kevalbhai Vs Chhotalal Chunilal and Others
Bombay High Court · 5 Ind. Cas. 594
High Courts15 Oct 1909
Shivlal Jethabhai Vs Bhikha Ramjan
Bombay High Court · 4 Ind. Cas. 843
Dekkhan Agriculturists Relief Act, 1879 — Section 12, 13
High Courts07 Oct 1909
Laduram Manormal Vs Emperor
Bombay High Court · 4 Ind. Cas. 835
Bombay District Municipal Act, 1901 — Section 107(2), 155
High Courts06 Oct 1909
Parami Ramayya Vs Mahadevi Shankarappa
Bombay High Court · (1910) 12 BOMLR 196
High Courts06 Oct 1909Dismissed
Jethabhai Kevalbhai Vs Chhotalal Chunilal
Bombay High Court · (1910) 12 BOMLR 1
High Courts06 Oct 1909
Ganesh Balvant Modak Vs Emperor
Bombay High Court · 5 Ind. Cas. 612
Penal Code, 1860 (IPC) — Section 124A
High Courts06 Oct 1909Allowed
Gangabai Vs Basvant Ballappa
Bombay High Court · (1910) 12 BOMLR 143
Transfer of Property Act, 1882 — Section 43
High Courts06 Oct 1909Dismissed
Emperor Vs Ganesh Balvant Modak
Bombay High Court · (1910) 12 BOMLR 21
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Oct 1909
Bai Divali Vs Vishnav Manordas and Others
Bombay High Court · 4 Ind. Cas. 829
Civil Procedure Code, 1908 (CPC) — Section 33
High Courts05 Oct 1909
Maharana Shri Davlat Singhji Vs Khachar Hamir Mon
Bombay High Court · 4 Ind. Cas. 830
Provincial Small Cause Courts Act, 1887 — Section 16, 27
High Courts01 Oct 1909
Pilu Appa Nalwade Vs Babaji Naru Mang and Others
Bombay High Court · 4 Ind. Cas. 584