COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 4 of 8
High Courts24 Aug 1909
Damodar Nandram and Others Vs Manubai
Bombay High Court · 4 Ind. Cas. 264
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts23 Aug 1909
Damodar Khimji Vs Dayal Mowji
Bombay High Court · 4 Ind. Cas. 283
Limitation Act, 1963 — Section 9Trusts Act, 1882 — Section 87
High Courts18 Aug 1909
Emperor Vs Percy Henry Burn
Bombay High Court · 4 Ind. Cas. 268
Criminal Procedure Code, 1898 (CrPC) — Section 252(2)
High Courts17 Aug 1909
Mathuradas Gokuldas and Co. Vs Narbadashankar Harjivan
Bombay High Court · 4 Ind. Cas. 99
High Courts16 Aug 1909
Sangira Malappa Vs Ramappa Sangappa
Bombay High Court · 4 Ind. Cas. 257
Evidence Act, 1872 — Section 92
High Courts16 Aug 1909
Rama Dattu Vs Sakharam Lingu and Others
Bombay High Court · 4 Ind. Cas. 256
Transfer of Property Act, 1882 — Section 90
High Courts12 Aug 1909
Jethabhai Nursey Vs Chapsey Cooverji
Bombay High Court · 4 Ind. Cas. 108
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Aug 1909
Bhimappa Tamappa and Others Vs Khanappa Venkappa and Others
Bombay High Court · 4 Ind. Cas. 594
High Courts10 Aug 1909
Bhaichand Gulabchand and Others Vs Bala Khandu Teli
Bombay High Court · 4 Ind. Cas. 834
Civil Procedure Code, 1882 — Section 263, 264
High Courts10 Aug 1909
Mardansaheb Gansusaheb and Others Vs Rajaksaheb Kashimsaheb
Bombay High Court · 4 Ind. Cas. 254
High Courts04 Aug 1909
Municipal Commissioner of Bombay Vs G.I.P. Railway Company
Bombay High Court · 4 Ind. Cas. 281
City of Bombay Municipal Council Act, 1988 — Section 394(i)(d)Railways Act, 1890 — Section 7
High Courts02 Aug 1909
Rahimkhan Hyderkhan Vs Dadamiya Hyderkhan and Others
Bombay High Court · 4 Ind. Cas. 833(1)
Hereditary Offices Act, 1874 — Section 25, 36
High Courts30 Jul 1909
Shapurji Hormasji Harver Vs Monosseh Jacob Monosseh
Bombay High Court · 4 Ind. Cas. 107
High Courts27 Jul 1909
Bala Kushaba Vs Abai Amrita Vaghmode
Bombay High Court · 4 Ind. Cas. 246
Evidence Act, 1872 — Section 116Limitation Act, 1963 — Section 28
High Courts27 Jul 1909
Narsinha Krishnaji and Others Vs Vaman Vankatesh Deshpande and Others
Bombay High Court · 4 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 31
High Courts27 Jul 1909
Emperor Vs Lallubhai Pranubhai
Bombay High Court · 3 Ind. Cas. 963
Evidence Act, 1872 — Section 114(b)