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Judgment
1 paragraphs · 8 words
1.
No appeal lies. Appeal dismissed with costs.
High CourtsDivision Bench(1909) 03 BOM CK 0006
Ahmed vs Ayeshabai
Bombay High Court · Decided on 1 March 1909 · Citation: 2 Ind. Cas. 167
- HON’BLE JUDGES
- Basil Scott, C.J · Batchelor, J