High Courts26 Nov 1918Allowed
Bhagwandas Parashram Vs Burjorji Ruttonji Bomanji
Bombay High Court · (1918) 20 BOMLR 561
COURT ARCHIVE
Bombay High Court judgments, 1918
201 judgments · page 2 of 11
High Courts19 Nov 1918
Khimji Bhimsi Vs Chunilal Ambaidas Chunilal Ambaidas Vs Govindji Khimji
Bombay High Court · 51 Ind. Cas. 353
High Courts19 Nov 1918
Chinto Mahadev Khandekar and Others Vs Mahadev Ramachandra Patkar and Others
Bombay High Court · (1919) ILR (Bom) 565
Evidence Act, 1872 — Section 40Khoti Settlement Act, 1880 — Section 9
High Courts19 Nov 1918Dismissed
Chinto Mahadeo Khandekar Vs Madhav Ramchandra Patkar
Bombay High Court · AIR 1919 Bom 74 : (1919) 21 BOMLR 361
Khoti Settlement Act, 1880 — Section 20
High Courts18 Nov 1918Dismissed
Shridhar Madhavrao Dhopaokar Vs Ganpati Punja Godse
Bombay High Court · AIR 1919 Bom 44 : (1919) 21 BOMLR 357 : 51 Ind. Cas. 72
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts18 Nov 1918Dismissed
Dossabhai Hirchand Vs Virchand Dalchhakam
Bombay High Court · (1919) 21 BOMLR 1
Negotiable Instruments Act, 1881 (NI) — Section 13
High Courts13 Nov 1918
Emperor Vs Sayed Yacoob Sayed Lallamian
Bombay High Court · (1919) ILR (Bom) 554
Civil Procedure Code, 1908 (CPC) — Section 106Penal Code, 1860 (IPC) — Section 143, 448
High Courts13 Nov 1918
Syed Yacoob Syed Lallamian Vs Emperor
Bombay High Court · AIR 1919 Bom 150 : 51 Ind. Cas. 783
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 143, 448
High Courts13 Nov 1918
Emperor Vs Syed Yacoob Syed Lallamian
Bombay High Court · (1919) 21 BOMLR 270
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 504
High Courts12 Nov 1918
Emperor Vs Lallu Waghji
Bombay High Court · 50 Ind. Cas. 999
Bombay Land Revenue Code, 1879 — Section 154
High Courts11 Nov 1918Allowed
Balkrishna Motiram Gujar Vs Shri Uttar Narayan Dev
Bombay High Court · AIR 1919 Bom 101 : (1919) 21 BOMLR 225 : 50 Ind. Cas. 912
High Courts08 Nov 1918Allowed
A.V. Joseph Vs R. Shew Bux
Bombay High Court · (1919) 21 BOMLR 615 : (1919) 10 LW 21
High Courts01 Nov 1918Dismissed
Raja Parthasaradhi Appa Rao Vs Raja Bommadevara Satyanarayan
Bombay High Court · (1919) 21 BOMLR 622
High Courts01 Nov 1918Dismissed
Sadasuk Janki Das Vs Maharaja Sir Kishan Pershad Bahadur
Bombay High Court · (1919) 21 BOMLR 605
Negotiable Instruments Act, 1881 (NI) — Section 26
High Courts27 Oct 1918Allowed
Bhuta Jayatsing Vs Lakadu Dhansing
Bombay High Court · AIR 1919 Bom 1 : (1919) 21 BOMLR 157 : 50 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Section 144, 98
High Courts15 Oct 1918Dismissed
Sunderabai Vs The Collector of Belgaum
Bombay High Court · (1919) 21 BOMLR 1148
Limitation Act, 1908 — Section 5
High Courts15 Oct 1918
In Re: Vithal Bhimrao Kulkarni
Bombay High Court · 50 Ind. Cas. 1007
Criminal Procedure Code, 1898 (CrPC) — Section 195, 237
High Courts15 Oct 1918
Gulam Gous Mia Khot Vs Shriram Pandurang Jairamrao
Bombay High Court · AIR 1919 Bom 78 : (1919) 21 BOMLR 353 : 51 Ind. Cas. 79
Limitation Act, 1963 — Article 144, 6, 7
High Courts11 Oct 1918
Kering Rupchand and Co. Vs G.B. Murray
Bombay High Court · 50 Ind. Cas. 683
Army (Annual) Act, 1895 — Section 4Army Act, 1950 — Section 145Civil Procedure Code, 1908 (CPC) — Section 73
High Courts10 Oct 1918Dismissed
Basappa Revanshidappa Vs Shidramappa Revanshidappa Dhansheti
Bombay High Court · AIR 1919 Bom 107 : (1919) 21 BOMLR 217 : 50 Ind. Cas. 736