High Courts09 Jan 1918
Hariram Kisniram Vs Shivbakas Ramchand
Bombay High Court · AIR 1918 Bom 178 : (1918) 20 BOMLR 327 : 45 Ind. Cas. 592
Limitation Act, 1963 — Article 120
COURT ARCHIVE
Bombay High Court judgments, 1918
201 judgments · page 11 of 11