High Courts18 Jan 1918Allowed
Ramacharya Venkatramanacharya Vs Shrinivasacharya Venkatramanacharya
Bombay High Court · AIR 1918 Bom 183 : (1918) 20 BOMLR 441
Limitation Act, 1963 — Article 134, 10
COURT ARCHIVE
Bombay High Court judgments, 1918
201 judgments · page 10 of 11
High Courts18 Jan 1918Allowed
Janardan Govind Karguppikar Vs Narayan Krishnaji Karguppikar
Bombay High Court · (1918) 20 BOMLR 421
Civil Procedure Code, 1908 (CPC) — Section 43, 45
High Courts17 Jan 1918
Lakhichand Chatrabhuj Marwadi Vs Lalchand Ganpat Patil
Bombay High Court · AIR 1918 Bom 161 : (1918) 20 BOMLR 354 : 45 Ind. Cas. 555
Evidence Act, 1872 — Section 58
High Courts16 Jan 1918Dismissed
Vithoba Madhav Shanbhog Vs Madhav Damodar Shanbhog
Bombay High Court · AIR 1918 Bom 158 : (1918) 20 BOMLR 654
Specific Relief Act, 1877 — Section 23
High Courts16 Jan 1918
Narsinhbhat Chintamanbhat Vs Bandu Krishna Kulkarni
Bombay High Court · AIR 1918 Bom 231 : (1918) 20 BOMLR 495
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jan 1918
Emperor Vs Amirsaheb Balamiya Patil
Bombay High Court · (1918) ILR (Bom) 406
Forest Act, 1878 — Section 25(i)
High Courts15 Jan 1918Dismissed
Rangbhat Ramchandrabhat Vs Sitabai Bandbhat
Bombay High Court · AIR 1918 Bom 174 : (1918) 20 BOMLR 338 : 45 Ind. Cas. 584
High Courts15 Jan 1918
In Re: Hubert Crawford
Bombay High Court · AIR 1918 Bom 226 : (1918) 20 BOMLR 379 : 45 Ind. Cas. 511
Criminal Procedure Code, 1898 (CrPC) — Section 439, 514
High Courts15 Jan 1918Allowed
Narsingrao Konher Inamdar Vs Bandu Krishna Kulkarni
Bombay High Court · AIR 1918 Bom 217 : (1918) 20 BOMLR 481
Limitation Act, 1963 — Article 181Transfer of Property Act, 1882 — Section 88, 89
High Courts11 Jan 1918
Haribhai Dada Vs Emperor
Bombay High Court · AIR 1918 Bom 205 : 45 Ind. Cas. 506
Penal Code, 1860 (IPC) — Section 360, 366
High Courts11 Jan 1918
Abas Mirza Vs Emperor
Bombay High Court · AIR 1918 Bom 230 : 45 Ind. Cas. 509
Penal Code, 1860 (IPC) — Section 279, 336
High Courts11 Jan 1918
Hari Ramji Pavar Vs Emperor
Bombay High Court · AIR 1918 Bom 212 : 45 Ind. Cas. 497
Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 13
High Courts11 Jan 1918Allowed
Emperor Vs Haribhai Dada
Bombay High Court · (1918) 20 BOMLR 372
Penal Code, 1860 (IPC) — Section 366, 90
High Courts11 Jan 1918
Emperor Vs Abas Mirza
Bombay High Court · (1918) 20 BOMLR 376
Penal Code, 1860 (IPC) — Section 279, 336
High Courts11 Jan 1918
Emperor Vs Hari Ramji Pavar
Bombay High Court · (1918) 20 BOMLR 365
Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 13
High Courts11 Jan 1918
Gopal Anant Bhagvat Vs Bhagirthi Gopal Gokhale
Bombay High Court · AIR 1918 Bom 152 : (1918) 20 BOMLR 681
Transfer of Property Act, 1882 — Section 63
High Courts11 Jan 1918Allowed
Subraya Venkappa Hegde Vs Sombaya Hegde
Bombay High Court · AIR 1918 Bom 184 : (1918) 20 BOMLR 335 : 45 Ind. Cas. 561
High Courts10 Jan 1918
Bani Ramchandra Salvi Vs Jayawanti Govind Pandit
Bombay High Court · AIR 1918 Bom 170 : (1918) 20 BOMLR 331 : 45 Ind. Cas. 566
Contract Act, 1872 — Section 24
High Courts09 Jan 1918
Bai Nematbu Vs Bai Nematullabu
Bombay High Court · 46 Ind. Cas. 14
Limitation Act, 1908 — Section 14, 5
High Courts09 Jan 1918
Hariram Kisniram Vs Shivabakas Ramchand
Bombay High Court · (1918) ILR (Bom) 333