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Bombay High Court judgments, 1918

201 judgments · page 8 of 11

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High Courts19 Feb 1918

Narsagounda Bin Savantgounda Patil Vs Chawagounda Adgounda Patil

Bombay High Court · (1918) ILR (Bom) 638

Specific Relief Act, 1877 — Section 39
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High Courts19 Feb 1918

Narsagauda Savantgauda Patil Vs Chawagauda Adgauda Patil

Bombay High Court · AIR 1918 Bom 188 : (1918) 20 BOMLR 802 : 47 Ind. Cas. 581

Limitation Act, 1908 — Article 91
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High Courts19 Feb 1918

Ganpati Ranu Kolapure Vs Sevakram Mansukhram

Bombay High Court · (1918) 20 BOMLR 461

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
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High Courts19 Feb 1918

Ramchandra Jagannath Vs The Great Indian Peninsula Railway

Bombay High Court · AIR 1918 Bom 148 : (1918) 20 BOMLR 591

Railways Act, 1890 — Section 75
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High Courts19 Feb 1918Allowed

Vithal Dhonddev Raikar Vs The Alibag Municipality

Bombay High Court · AIR 1918 Bom 139 : (1918) 20 BOMLR 756 : 47 Ind. Cas. 145

Bombay District Municipal Act, 1901 — Section 96(2), 96(3)
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High Courts18 Feb 1918

Laxmava Huchappa Nasipudi Vs Rachappa Chanbasappa Karveershetti

Bombay High Court · AIR 1918 Bom 180 : (1918) 20 BOMLR 408

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High Courts15 Feb 1918

Tulla Sobharam Pandya Vs The Collector of Kaira

Bombay High Court · AIR 1918 Bom 107 : (1918) 20 BOMLR 748 : 47 Ind. Cas. 117

Bombay Land Revenue Code, 1879 — Section 144Gujarat Taluqdars Act, 1888 — Section 33
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High Courts14 Feb 1918Allowed

Mareppa Panditeppa Bhojannavar Vs Gundo Annaji Deshpande

Bombay High Court · (1918) 20 BOMLR 469

Dekkhan Agriculturists Relief Act, 1879 — Section 13(d)
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High Courts12 Feb 1918Dismissed

Yamunabai Narayan Chitnis Vs Lagmanna Basanna Kurani

Bombay High Court · AIR 1919 Bom 45 : (1919) 21 BOMLR 820

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High Courts09 Feb 1918Dismissed

Debendra Nath Das Vs Bibudhendra Mansing Bhramarbar

Bombay High Court · (1918) 20 BOMLR 743

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High Courts08 Feb 1918

Shriniwas Appacharya Jahagirdar Vs Jagadevappa Kallappa Patil

Bombay High Court · 46 Ind. Cas. 653

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts08 Feb 1918

Advi Fakirappa Chalwadi Vs Fakirappa Adiveppa Chalwadi

Bombay High Court · 46 Ind. Cas. 644

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High Courts08 Feb 1918

Nilkanth Laxman Joshi Vs Ragho Mahadu Pavale

Bombay High Court · (1918) 20 BOMLR 351 : 45 Ind. Cas. 559

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High Courts07 Feb 1918

Bala Genuji Navale and Another Vs Balwant Laxman Ghatpande

Bombay High Court · AIR 1918 Bom 208 : (1918) ILR (Bom) 613

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High Courts07 Feb 1918Allowed

Bala Genuji Navale Vs Balvant Laxman Ghatpande

Bombay High Court · (1918) 20 BOMLR 454

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High Courts07 Feb 1918Dismissed

Dakas Khan Vs Ghulam Kasim Khan

Bombay High Court · (1918) 20 BOMLR 1068

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High Courts06 Feb 1918

Anant Narayan Deshpande Vs Ramchandra Gangadhar Deshpande

Bombay High Court · AIR 1918 Bom 224 : (1918) 20 BOMLR 418

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5, 110
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High Courts05 Feb 1918

Ganesh Amrit Dhokrikar Vs Rangnath Manohar Pansare

Bombay High Court · AIR 1918 Bom 106 : (1918) 20 BOMLR 413

Specific Relief Act, 1877 — Section 42
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High Courts01 Feb 1918Allowed

Rai Ganga Pershad Singh Vs Ishri Pershad Singh

Bombay High Court · (1918) 20 BOMLR 587

Transfer of Property Act, 1882 — Section 59
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High Courts31 Jan 1918Dismissed

Bapuji Narayan Chitnis Vs Bhagvant Balwant Chitnis

Bombay High Court · AIR 1918 Bom 153(1) : (1918) 20 BOMLR 346 : 45 Ind. Cas. 550

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