High Courts26 Apr 1918Dismissed
Sri Madana Mohana Ananga Bheema Deo Kesari Gajapathi Vs Sri Purushothama Ananga Bheema Deo
Bombay High Court · (1918) 20 BOMLR 1041
COURT ARCHIVE
Bombay High Court judgments, 1918
201 judgments · page 6 of 11
High Courts18 Apr 1918Dismissed
Lala Kalyan Das Vs Sheikh Maqbul Ahmad
Bombay High Court · (1918) 20 BOMLR 864
High Courts16 Apr 1918Dismissed
Maharajah Ranjit Singh Bahadur Vs Maharaj Bahadur Singh
Bombay High Court · (1919) 21 BOMLR 506
Limitation Act, 1877 — Article 113, 144Village Chaukidari Act, 1870 — Section 51
High Courts11 Apr 1918
P.W. Monie Vs The Rev. Robert Scott
Bombay High Court · AIR 1918 Bom 88 : (1918) 20 BOMLR 839 : 47 Ind. Cas. 642
City of Bombay Municipal Council Act, 1988 — Section 140(c)Indian Universities Act, 1904 — Section 25(1)
High Courts05 Apr 1918
Dadoo Bhaoo Vs Dinkar Vishnu Aphale
Bombay High Court · AIR 1918 Bom 96 : (1918) 20 BOMLR 887 : 47 Ind. Cas. 745
Bombay Land Revenue Code, 1879 — Section 3(20)
High Courts05 Apr 1918Dismissed
Vishnu Jagannath Joshi Vs Vasudeo Raghunath Oka
Bombay High Court · AIR 1918 Bom 68 : (1918) 20 BOMLR 826 : 47 Ind. Cas. 629
Easements Act, 1882 — Section 18
High Courts03 Apr 1918
Emperor Vs Madhav Laxman
Bombay High Court · AIR 1918 Bom 117 : (1918) 20 BOMLR 607
Criminal Procedure Code, 1898 (CrPC) — Section 197, 532
High Courts26 Mar 1918
Emperor Vs Somya Hirya Mahar
Bombay High Court · (1918) 20 BOMLR 629
Criminal Procedure Code, 1898 (CrPC) — Section 471
High Courts22 Mar 1918Dismissed
Bharma Shidappa Bhore Vs Balaram Sakharam Gujar
Bombay High Court · AIR 1918 Bom 72 : (1918) 20 BOMLR 836 : 47 Ind. Cas. 639
High Courts22 Mar 1918
Nijalingappa Nijappa Halagatti Vs Chanabasawa Satavirappa Nesari
Bombay High Court · AIR 1918 Bom 84 : (1918) 20 BOMLR 895 : 47 Ind. Cas. 751
Transfer of Property Act, 1882 — Section 76
High Courts21 Mar 1918Dismissed
Basudeo Roy Vs Mahant Jugul Kishwar Rupe Lal Raut Vs Mahant Jugal Kishwar Doss
Bombay High Court · (1918) 20 BOMLR 1088
High Courts21 Mar 1918Dismissed
Raja Joyti Prashad Singh Deo Bahadur Vs Kumud Nath Chatterji
Bombay High Court · (1918) 20 BOMLR 856
High Courts20 Mar 1918
Hansraj Laddashet Vs Anant Padmanabh Bhatt
Bombay High Court · AIR 1918 Bom 134 : (1918) 20 BOMLR 954
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14
High Courts20 Mar 1918Dismissed
Emperor Vs Ramrao Vishvanath
Bombay High Court · AIR 1918 Bom 91 : (1918) 20 BOMLR 620
City of Bombay Municipal Council Act, 1988 — Section 305
High Courts20 Mar 1918Allowed
Hargovind Fulchand Vs Naja Sura
Bombay High Court · AIR 1918 Bom 73 : (1918) 20 BOMLR 872 : 47 Ind. Cas. 726
Limitation Act, 1908 — Article 182
High Courts19 Mar 1918
In Re: Anant Virupax Peerant
Bombay High Court · AIR 1918 Bom 215 : (1918) 20 BOMLR 604
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts19 Mar 1918Dismissed
Karbasappa Goolappa Naregal Vs Kallava Goolappa Naregal
Bombay High Court · AIR 1918 Bom 122 : (1918) 20 BOMLR 823 : 47 Ind. Cas. 623
High Courts18 Mar 1918Dismissed
Raj Kumar Jagannath Prashad Singh Vs Syed Abdullah
Bombay High Court · (1918) 20 BOMLR 851
High Courts15 Mar 1918Dismissed
Het Ram Vs Shadi Ram
Bombay High Court · (1918) 20 BOMLR 798
Transfer of Property Act, 1882 — Section 58, 67, 89