High Courts10 Jul 1918
In Re: Murlidhar Bhagwandas
Bombay High Court · AIR 1918 Bom 70 : (1918) 20 BOMLR 1009
Criminal Procedure Code, 1898 (CrPC) — Section 496Extradition Act, 1903 — Section 18, 7
COURT ARCHIVE
Bombay High Court judgments, 1918
201 judgments · page 5 of 11
High Courts09 Jul 1918Dismissed
Paremeshwaribai Nagesh Ganpaya Vs Raghavendra Chidanand Kaikeni
Bombay High Court · AIR 1919 Bom 141 : (1919) 21 BOMLR 203
High Courts08 Jul 1918Allowed
Lala Balla Mal Vs Ahad Shah
Bombay High Court · (1919) 21 BOMLR 558
Contract Act, 1872 — Section 16, 16(3)
High Courts08 Jul 1918
Gulab Raiji Vs Bai Tejbai
Bombay High Court · AIR 1919 Bom 28(2) : (1919) 21 BOMLR 707
High Courts05 Jul 1918
In Re: Aparao Jhaverilal
Bombay High Court · AIR 1918 Bom 141 : (1918) 20 BOMLR 1018
Criminal Procedure Code, 1898 (CrPC) — Section 537(a)
High Courts05 Jul 1918
Govind Ramaji Ganjale Vs Savitri Rama Thosar
Bombay High Court · AIR 1918 Bom 93 : (1918) 20 BOMLR 911 : 47 Ind. Cas. 883
Trusts Act, 1882 — Section 88
High Courts03 Jul 1918
Waman Dinkar Kelkar and Another Vs Emperor
Bombay High Court · AIR 1919 Bom 103 : 51 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts03 Jul 1918
Emperor Vs Waman Dinkar Kelkar
Bombay High Court · (1918) 20 BOMLR 998
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts01 Jul 1918Allowed
Adusumilli Suryanarayana Vs Achuta Pethanna
Bombay High Court · (1919) 21 BOMLR 547
High Courts25 Jun 1918
Vatsalabai Vishnu Sukhtankar Vs Sambhaji Pandurang Nabar
Bombay High Court · AIR 1918 Bom 100 : (1918) 20 BOMLR 902 : 47 Ind. Cas. 757
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts18 Jun 1918Allowed
Ratanlal Choonilal Panalal Vs The Municipal Commissioner
Bombay High Court · (1919) 21 BOMLR 114
City of Bombay Municipal Council Act, 1988 — Section 301, 42
High Courts13 Jun 1918Dismissed
Sheik Sharfuddin Vs Radha Charan Das
Bombay High Court · (1919) 21 BOMLR 544
High Courts13 Jun 1918Dismissed
Gaurishankar Balmukund Vs Chinnumiya
Bombay High Court · (1919) 21 BOMLR 541
High Courts10 Jun 1918Dismissed
Harihar Banerji Vs Ramsashi Ray
Bombay High Court · (1919) 21 BOMLR 522
Transfer of Property Act, 1882 — Section 106
High Courts09 Jun 1918
Paremeshwaribai Nagesh Ganpaya Vs Raghavendra Chidanand Kaikeni
Bombay High Court · 50 Ind. Cas. 449
High Courts03 Jun 1918Dismissed
Chaudhri Risal Singh Vs Balwant Singh
Bombay High Court · (1919) 21 BOMLR 511
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 May 1918Dismissed
Kandukuri Veera Basavaraju Pantulu Vs Kandukuri Balasurya Prasada Rao Pantulu
Bombay High Court · (1919) 21 BOMLR 238
High Courts09 May 1918Dismissed
Narayan Ganesh Ghatate Vs Baliram
Bombay High Court · (1919) 21 BOMLR 53
Central Provinces Tenancy Act, 1898 — Section 45
High Courts02 May 1918Dismissed
Sri Rajah Rama Rao Vs Rajah of Pittapur
Bombay High Court · (1918) 20 BOMLR 1056
High Courts02 May 1918Dismissed
Lal Sripat Singh Vs Lal Basant Singh
Bombay High Court · (1918) 20 BOMLR 1101
Oudh Rent Act, 1886 — Section 52