High Courts15 Mar 1918Dismissed
Lala Kanhai Lal Vs Lala Brij Lal and Musammat Kausilla
Bombay High Court · (1918) 20 BOMLR 1048
COURT ARCHIVE
Bombay High Court judgments, 1918
201 judgments · page 7 of 11
High Courts14 Mar 1918
Gopal Jayvant Shirgaonkar Vs Shriniwas Vithal Pai and Others
Bombay High Court · (1918) ILR (Bom) 734
Transfer of Property Act, 1882 — Section 115
High Courts14 Mar 1918Dismissed
Abdul Rahim Mahomed Narma Vs Municipal Commissioner for City of Bombay
Bombay High Court · (1918) 20 BOMLR 937
City of Bombay Municipal Council Act, 1988 — Section 297, 299
High Courts14 Mar 1918
Gopal Jayvant Shirgaonkar Vs Shriniwas Vithal Pai
Bombay High Court · (1918) 20 BOMLR 830 : 47 Ind. Cas. 635
Transfer of Property Act, 1882 — Section 115
High Courts14 Mar 1918
In Re: Maganlal Khemchand
Bombay High Court · AIR 1918 Bom 151 : (1918) 20 BOMLR 600
Bombay Village Police Act, 1867 — Section 15
High Courts12 Mar 1918Dismissed
Chandrappa Basawantrao Desai Vs Bhima Dassappa Manikeri
Bombay High Court · AIR 1918 Bom 115 : (1918) 20 BOMLR 779 : 47 Ind. Cas. 330
High Courts07 Mar 1918
Emperor Vs Esufalli Abdul Hussein
Bombay High Court · AIR 1917 Bom 192 : (1918) 20 BOMLR 601
Penal Code, 1860 (IPC) — Section 499
High Courts05 Mar 1918
Vishveshwar Vighneshwar Shastri Vs Mahableshwar Subba Bhatta and Another
Bombay High Court · (1919) ILR (Bom) 28
Transfer of Property Act, 1882 — Section 109
High Courts05 Mar 1918
Vishveshvar Vighneshvar Shastri Vs Mahableshvar Subba Bhatta
Bombay High Court · AIR 1918 Bom 79 : (1918) 20 BOMLR 767
Transfer of Property Act, 1882 — Section 111(g), 6(b)
High Courts05 Mar 1918
Raichand Motichand Gujar Vs Dhondo Laxuman Bhure
Bombay High Court · AIR 1918 Bom 163 : (1918) 20 BOMLR 773 : 47 Ind. Cas. 313
High Courts01 Mar 1918
Hanmandas Ramdayal Vs Valabhdas Shankardas
Bombay High Court · (1918) 20 BOMLR 472
High Courts28 Feb 1918Dismissed
Dodbasappa Ramlingappa Nargund Vs Basawaneppa Shivlingappa Sintre
Bombay High Court · AIR 1918 Bom 171 : (1918) 20 BOMLR 783
High Courts28 Feb 1918
Imambandi Vs Sheikh Haji Mutsaddi
Bombay High Court · (1918) 20 BOMLR 1022
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts27 Feb 1918Allowed
Malkarjun Mahadev Belure Vs Amrita Tukaram Dambare
Bombay High Court · AIR 1918 Bom 142 : (1918) 20 BOMLR 762 : 47 Ind. Cas. 152
Limitation Act, 1963 — Article 141
High Courts27 Feb 1918
Abdullabhai Lalji Vs The Executive Committee
Bombay High Court · AIR 1918 Bom 200 : (1918) 20 BOMLR 639
High Courts26 Feb 1918
Bhimangauda Konapgauda Patil Vs Hanmant Rungappa Patil
Bombay High Court · (1918) ILR (Bom) 689
High Courts26 Feb 1918Dismissed
Bhimangauda Konapgauda Patil Vs Hanmant Rangappa Patil
Bombay High Court · AIR 1918 Bom 206 : (1918) 20 BOMLR 411
High Courts25 Feb 1918
Thakur Rajindra Bahadur Singh Vs Rani Raghubans Kunwar
Bombay High Court · (1918) 20 BOMLR 1075
Oudh Estates Act, 1869 — Section 22
High Courts22 Feb 1918
In Re: Khema Rukhad
Bombay High Court · (1918) ILR (Bom) 664
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts22 Feb 1918
In Re: Khima Rukhad
Bombay High Court · AIR 1918 Bom 186 : (1918) 20 BOMLR 395 : 45 Ind. Cas. 501
Criminal Procedure Code, 1898 (CrPC) — Section 520