High Courts23 Nov 1981Allowed
Menomal Kushaldas Sindhi Vs Gangadhar Pannalal Rai
Bombay High Court · (1982) MhLj 188
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 3 of 26
High Courts23 Nov 1981
Golden Tobacco Company Ltd. Vs Union of India and another
Bombay High Court · (1982) 84 BOMLR 274 : (1983) 14 ELT 2238
Central Excise Rules, 1944 — Rule 11, 173J, 9Central Excises and Salt Act, 1944 — Section 4
High Courts20 Nov 1981
State of Maharashtra and Another Vs Mohanlal Patel and Others
Bombay High Court · (1982) 2 BomCR 148
Land Acquisition Act, 1894 — Section 11(2), 4(1)
High Courts18 Nov 1981
Modern Paper Converters Vs S.V. Kotnis and others
Bombay High Court · (1982) 1 LLJ 394
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 20(1)
High Courts17 Nov 1981Allowed
Santdas Chawla Vs State of Maharashtra
Bombay High Court · (1982) 2 BomCR 369
Essential Commodities Act, 1955 — Section 7(3)
High Courts16 Nov 1981
Homi Nadirsha Daji Vs Mrs. Mani Noshir Secretary
Bombay High Court · (1983) MhLj 439
Insurance Act, 1938 — Section 38, 39Married Womens Property Act, 1874 — Section 1, 2, 3, 4, 5
High Courts16 Nov 1981
Homi Nadirsha Daji Vs Mani Noshir Secretary
Bombay High Court · (1983) MhLj 439
Insurance Act, 1938 — Section 38, 39, 39(1), 39(2), 39(3)Married Womens Property Act, 1874 — Section 6
High Courts16 Nov 1981
Vilas Gangaram Khetle Vs S.D. Rane, Presiding Officer and others
Bombay High Court · (1982) 44 FLR 286
Bombay Industrial Relations Act, 1946 — Section 27, 3(13)Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 123A
High Courts16 Nov 1981Dismissed
Good Luck Talkies and Others Vs Bank of Maharashtra
Bombay High Court · (1982) 1 BomCR 268
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts16 Nov 1981
Khandelwal Engineering Co. Vs Modern Usha Colony Co-operative Housing Society Ltd.
Bombay High Court · (1981) 83 BOMLR 601 : (1982) MhLj 129
High Courts13 Nov 1981
D. Swarup, Income Tax Officer, Companies Circle, Bombay Vs Gammon India Ltd.
Bombay High Court · (1982) 28 CTR 264 : (1983) 141 ITR 841 : (1982) 10 TAXMAN 159
Income Tax Act, 1961 — Section 143, 144, 147, 148, 2(40)
High Courts12 Nov 1981Dismissed
State of Maharashtra Vs Manohar Govind Raut
Bombay High Court · (1982) MhLj 342
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 307, 313, 377, 386, 386(a)(iii)Penal Code, 1860 (IPC) — Section 294, 409, 506
High Courts12 Nov 1981Allowed
C. Balan Vs Vijay Shankar Khare and another
Bombay High Court · (1982) MhLj 570
Central Provinces and Berar Letting of Houses and Rent Control Order, 1949 — Section 28
High Courts10 Nov 1981Dismissed
Kamlabai (Smt.) Sarode Vs Laxmanrao Sarode and Another Laxmanrao Sadashiorao Sarode Vs Geeta (Ku.) and Another
Bombay High Court · (1982) 2 BomCR 183
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts10 Nov 1981
Krishnaran Anandran Dhayagude and Others Vs Khandala Taluka Shetkari Sahakari Kharedi Vikri Sangh Ltd., Lonand and Others
Bombay High Court · AIR 1982 Bom 410
General Clauses Act, 1897 — Section 13
High Courts09 Nov 1981
Vithal Moreshwar Khandagale Vs J.F. Riberio and another
Bombay High Court · (1981) 11 BOM CK 0008
Constitution of India, 1950 — Article 21, 22
High Courts06 Nov 1981Dismissed
State of Maharashtra Vs Kishore Ramji Rokade
Bombay High Court · (1982) 2 BomCR 282
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 307, 332
High Courts06 Nov 1981Allowed
Ajaykumar Gupta Vs State of Maharashtra
Bombay High Court · (1982) 2 BomCR 176
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397, 411
High Courts06 Nov 1981
Narendra Engineering Works Vs Union of India and others
Bombay High Court · (1981) 8 ELT 859
Central Excises and Salt Act, 1944 — Section 4
High Courts04 Nov 1981
European Grain and Shipping Ltd. Vs Bombay Extractions Private Ltd. and Others
Bombay High Court · AIR 1983 Bom 36 : (1982) 84 BOMLR 246
Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 2