High Courts03 Nov 1981
Camlin Private Ltd. Vs Union of India and another
Bombay High Court · (1982) 10 ELT 1
Central Excises and Salt Act, 1944 — Section 36, 4
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 4 of 26
High Courts03 Nov 1981Allowed
Madan Manohar Ramchandralal Vs Noorbi Abdul Aziz and others
Bombay High Court · (1983) MhLj 208
Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 151, 2, 47
High Courts29 Oct 1981Allowed
Pandurang Jivaji Apte Vs Ramchandra Gangadhar Ashtekar (dead) by L.Rs. and Others
Bombay High Court · (1982) 2 BomCR 88
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 100Contract Act, 1872 — Section 176Evidence Act, 1872 — Section 114
High Courts19 Oct 1981
Wyeth (India) Pvt. Ltd. Vs N.D. Bhatt, Inspecting Assistant Commissioner of Income Tax and Another
Bombay High Court · (1982) 26 CTR 269 : (1982) 8 TAXMAN 189
Income Tax Act, 1961 — Section 147, 148, 56
High Courts16 Oct 1981
Sudhakar Vithalrao Welankiwar Vs Liberty Services and others
Bombay High Court · (1983) MhLj 676
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 133, 133(1)(d), 133(1)(d)(iv), 133(l)(d)
High Courts16 Oct 1981
Shashi Nair Vs R.C. Mehta and Others
Bombay High Court · (1982) 1 BomCR 358
Criminal Procedure Code, 1973 (CrPC) — Section 204(1), 204(1A), 204(1B), 204(2), 244(1)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
High Courts16 Oct 1981
Commissioner of Income Tax, Pune Vs E.H. Kathawala and Company
Bombay High Court · (1982) 26 CTR 268 : (1982) 135 ITR 384
Income Tax Act, 1961 — Section 28
High Courts16 Oct 1981
Jagadish Prasad Puranchand Vs Commissioner of Police, Pune and another
Bombay High Court · (1982) CriLJ 1292
Constitution of India, 1950 — Article 22(5)
High Courts15 Oct 1981
Parle Beverages (P) Ltd. Vs Union of India and others
Bombay High Court · (1982) 10 ELT 142
Central Excise Rules, 1944 — Rule 8(1), 9(2)
High Courts15 Oct 1981
Sahebal Rasulkhan Pathan Vs Nanubi Kasimsaheb Shaikh
Bombay High Court · AIR 1982 Bom 382
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts15 Oct 1981
Hasmukhlal Amritlal Mehta and others Vs N.B. Sonavene and others
Bombay High Court · (1982) 10 ELT 67
Gold Control (Licensing of Dealers) Rules, 1969 — Rule 2
High Courts15 Oct 1981Allowed
Wasudeo Industries Ginning Factory and another Vs State of Maharashtra and others
Bombay High Court · (1982) MhLj 201
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 6(c), 6A, 6A(2), 6BIndustries (Development and Regulation) Act, 1951 — Section 15, 18A, 18AA
High Courts14 Oct 1981
Ceat Tyres of India Ltd. Vs Union of India
Bombay High Court · (1983) 12 ELT 343
High Courts14 Oct 1981
Mogul Line Limited Vs Additional Collector of Customs, Bombay and another
Bombay High Court · (1982) 10 ELT 397
Customs Act, 1962 — Section 112, 115(2)
High Courts14 Oct 1981
Kirloskar Cummins Limited Vs Union of India and Three others
Bombay High Court · (1982) 10 ELT 29
Customs Act, 1962 — Section 157, 25(1), 46
High Courts14 Oct 1981
Khemchand Koyalaji Gorme Vs State of Maharashtra and others
Bombay High Court · (1982) 2 BomCR 68 : (1982) 1 LLJ 398
Constitution of India, 1950 — Article 14, 16, 226, 311, 311(2)
High Courts13 Oct 1981
Shankar Anant Bandal Vs Suman Shankar Bandal (Smt.) and Another
Bombay High Court · (1983) 1 BomCR 601
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Oct 1981Dismissed
Savalram Dinaji Waghire Vs State of Maharashtra and Another
Bombay High Court · (1982) 1 BomCR 446 : (1982) 84 BOMLR 116 : (1982) MhLj 299
Maharashtra Regional and Town Planning Act, 1966 — Section 31, 46Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts12 Oct 1981Allowed
Sadashiv Ishwara Powar Vs Mrs. Sushilabai Narayan Bhandurga
Bombay High Court · (1982) 84 BOMLR 267 : (1982) MhLj 159
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts12 Oct 1981
Amarchand J. Agarwal Vs Union of India and others
Bombay High Court · (1982) 26 CTR 286 : (1983) 142 ITR 402 : (1982) 8 TAXMAN 283
Income Tax Act, 1961 — Section 269A, 269C, 269P