High Courts12 Jan 1981
Commissioner of Wealth Tax Vs Viaykishore Ballabhdas Rathi and Another
Bombay High Court · (1981) 22 CTR 279
Wealth Tax Act, 1957 — Section 20
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 26 of 26
High Courts12 Jan 1981
Controller of Estate Duty, M.P. Nagpur Vs Narayandas Gattani
Bombay High Court · (1981) 24 CTR 149 : (1982) 138 ITR 670 : (1981) 7 TAXMAN 108
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts12 Jan 1981
Commissioner of Agricultural Income Tax Vs Ramkuvar and others
Bombay High Court · (1983) 141 ITR 85
Income Tax Act, 1961 — Section 139(2), 147, 148
High Courts12 Jan 1981
Commissioner of Sales Tax, Maharashtra State, Bombay Vs Indian Tube Company Ltd.
Bombay High Court · (1981) 01 BOM CK 0001
Bombay Sales Tax Act, 1959 — Section 20, 35, 57, 61(1), 62
High Courts09 Jan 1981
Commissioner of Income Tax, Vidarbha and Marathwada Vs Umashankar Saraf
Bombay High Court · (1983) 139 ITR 842 : (1981) 7 TAXMAN 106
Income Tax Act, 1961 — Section 271(1)
High Courts09 Jan 1981
Gangadhar Vishwanath Ranade (No. 1) and others Vs Income Tax Officer
Bombay High Court · (1989) 177 ITR 163
Income Tax Act, 1961 — Section 116, 124, 131, 132, 133
High Courts08 Jan 1981
Union of India and another Vs Bharat Petroleum Corporation Limited
Bombay High Court · (1987) 30 ELT 383
Customs Act, 1962 — Section 2(21)Merchant Shipping Act, 1958 — Section 3(A), 407Mineral Products (Additional Duties of Excise and Customs) Act, 1958 — Section 3(3)
High Courts08 Jan 1981Dismissed
State of Maharashtra Vs Shankarlal Sitaram Sharma and Laxminarayan Chunilal Bharadiya and Others
Bombay High Court · (1981) 01 BOM CK 0033
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7Prevention of Food Adulteration Rules, 1955 — Rule 44A
High Courts08 Jan 1981
Jayantilal Bhagwandas Shah and etc. Vs State of Maharashtra and others
Bombay High Court · (1981) 83 BOMLR 190 : (1981) CriLJ 767 : (1981) MhLj 487
Constitution of India, 1950 — Article 21, 226
High Courts08 Jan 1981
Commissioner of Income Tax Vs Sindhubai Vasant Sahukar
Bombay High Court · (1981) 24 CTR 153 : (1981) 131 ITR 115
Income Tax Act, 1961 — Section 171, 64
High Courts07 Jan 1981
Sahadeo Dhaku Ghadigaonkar and Another Vs Vasudeo Mahadeo Sawant and Others
Bombay High Court · (1981) 01 BOM CK 0034
Bombay Public Trusts Act, 1950 — Section 50, 80Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 9
High Courts07 Jan 1981
Jagannath Vs State of Maharashtra
Bombay High Court · (1981) 01 BOM CK 0032
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts07 Jan 1981
Commissioner of Wealth-tax Vs Shrikant Ramnarayan Mor
Bombay High Court · (1981) 23 CTR 111 : (1984) 147 ITR 412
Income Tax Act, 1961 — Section 271(1)Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 16, 16(5)
High Courts07 Jan 1981
COMMISSIONER OF INCOME TAX Vs SAMBASIO and CO.
Bombay High Court · (1981) 24 CTR 159
Income Tax Act, 1922 — Section 31(3)
High Courts07 Jan 1981
Commissioner of Income Tax Vs Sambasio and Co.
Bombay High Court · (1981) 24 CTR 159
Income Tax Act, 1961 — Section 250(2), 251
High Courts06 Jan 1981
Ceramics and Electrical Industries Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1981) 83 BOMLR 262 : (1981) 8 ELT 358
Central Excises and Salt Act, 1944 — Section 2, 36(2)
High Courts05 Jan 1981
Commissioner of Income Tax, Vidarbha and Marathwada, Nagpur Vs Bhutani Enterprises
Bombay High Court · (1984) 147 ITR 389 : (1981) 7 TAXMAN 107
Income Tax Act, 1961 — Section 143(3), 274(1), 274(2), 275
High Courts05 Jan 1981
Francis Joseph Rebellow Vs Olivia Jane Rebellow and Others
Bombay High Court · AIR 1981 Bom 234
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)Limitation Act, 1908 — Article 106Limitation Act, 1963 — Article 5
High Courts05 Jan 1981
Commissioner of Income Tax Vs Rizumal Pherumal
Bombay High Court · (1987) 63 CTR 132 : (1988) 169 ITR 25
Gift Tax Act, 1958 — Section 17(1)Income Tax Act, 1961 — Section 143(3), 271, 271(1), 274, 274(1)