High Courts16 Jan 1981
Controller of Estate Duty, Nagpur Vs Imranali Hassanali
Bombay High Court · (1984) 150 ITR 557 : (1985) 22 TAXMAN 473
Estate Duty Act, 1953 — Section 10
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 25 of 26
High Courts16 Jan 1981
Hind Rectifiers Ltd. Vs The State of Maharashtra
Bombay High Court · (1981) 47 STC 303
Bombay Sales Tax Act, 1959 — Section 61(1), 61(2), 61(3)
High Courts16 Jan 1981
Lachman Chaturbhuj Java Vs R.G. Nitsure and others
Bombay High Court · (1982) 132 ITR 631 : (1981) 6 TAXMAN 198
Wealth Tax Act, 1957 — Section 18(1)(A)
High Courts16 Jan 1981
P.M. Shukla Vs Commissioner of Income Tax, Vidarbha and Marathwada
Bombay High Court · (1982) 138 ITR 368
Income Tax Act, 1961 — Section 271(1)(C)
High Courts16 Jan 1981
Commissioner of Income Tax, Nagpur Vs Rupchand Prabhudas
Bombay High Court · (1982) 26 CTR 265 : (1982) 134 ITR 632 : (1981) 7 TAXMAN 76
Income Tax Act, 1961 — Section 5
High Courts16 Jan 1981
Empire Industries Ltd. and Another Vs M.C. Subarna and Others
Bombay High Court · AIR 1982 Bom 553
Constitution of India, 1950 — Article 14, 19(1), 226Essential Commodities Act, 1955 — Section 3
High Courts15 Jan 1981
Commissioner of Income Tax, Vidarbha and Marathwada Vs Smt. Archana R. Dhanwatay
Bombay High Court · (1981) 24 CTR 142 : (1982) 136 ITR 355 : (1981) 7 TAXMAN 121
Income Tax Act, 1961 — Section 22, 23, 23(1), 24, 24(1)
High Courts15 Jan 1981
Controller of Estate Duty, Vidarbha and Marathawada Vs Smt. Mangala
Bombay High Court · (1983) 143 ITR 491 : (1982) MhLj 686
Estate Duty Act, 1953 — Section 12(1)
High Courts14 Jan 1981
Hanumantrao Byale and Another Vs Pushpabai Patil and Others
Bombay High Court · (1981) 01 BOM CK 0037
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 31 Rule 3, Order 41 Rule 33Hindu Succession Act, 1956 — Section 6Hindu Womens Right to Property Act, 1937 — Section 3
High Courts14 Jan 1981Dismissed
Dwarkadevi (Smt.) Choudhary Vs Narsingdas Sharma
Bombay High Court · (1987) 2 BomCR 680
High Courts14 Jan 1981Dismissed
Sunderdas Karsondas Ved Vs Karsandas Jethamal Bhatia and Others
Bombay High Court · (1981) 01 BOM CK 0030
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A
High Courts14 Jan 1981
Commissioner of Income Tax, Nagpur Vs Indramohan Sharma and others (No. 2)
Bombay High Court · (1981) 23 CTR 120 : (1982) 138 ITR 699 : (1981) 7 TAXMAN 72
Income Tax Act, 1961 — Section 139, 147, 148
High Courts14 Jan 1981
Commissioner of Income Tax Vs R.L. Mishra
Bombay High Court · (1984) 147 ITR 424 : (1981) 7 TAXMAN 45
Income Tax Act, 1961 — Section 143, 143(3), 144, 182, 183
High Courts14 Jan 1981
Commissioner of Income Tax Vs Indramohan Sharma (No. 1)
Bombay High Court · (1981) 23 CTR 117 : (1982) 138 ITR 696
Income Tax Act, 1961 — Section 171, 64
High Courts13 Jan 1981
Commissioner of Income Tax Vs M.D. Kanoria
Bombay High Court · (1981) 22 CTR 262 : (1982) 137 ITR 137
Income Tax Act, 1961 — Section 10(2), 171, 60, 64
High Courts13 Jan 1981
Controller of Estate Duty Vs Satyanarayan Babulal Chourasia
Bombay High Court · (1981) 23 CTR 110 : (1983) 140 ITR 158 : (1983) 14 TAXMAN 384
High Courts12 Jan 1981
Commissioner of Income Tax, M.P. Nagpur and Bhandara, Nagpur Vs Beharilal Jhunjhunwala Charitable Trust
Bombay High Court · (1984) 147 ITR 521 : (1981) 7 TAXMAN 80
Income Tax Act, 1922 — Section 4(3)
High Courts12 Jan 1981
Commissioner of Income Tax, Poona Vs Shiolingappa Shankarappa Mendse and Bros.
Bombay High Court · (1982) 135 ITR 375 : (1981) 7 TAXMAN 101
Income Tax Act, 1961 — Section 187(1)
High Courts12 Jan 1981Allowed
Amarchand Harakchand Kaswa Vs Ramanlal Shantilal Porwal and Others
Bombay High Court · (1981) 01 BOM CK 0029
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts12 Jan 1981
Commissioner of Agricultural Income Tax Vs Ramkuvar and Others
Bombay High Court · (1983) 141 ITR 85
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 148Maharashtra Agricultural Income Tax Act, 1962 — Section 22, 22(2), 23, 41