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Bombay High Court judgments, 1981

519 judgments · page 24 of 26

High Courts06 Feb 1981

Chamanlal Dutta Vs Jharna Ghosh and Others

Bombay High Court · (1981) 02 BOM CK 0018

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 9APresidency Small Cause Courts Act, 1882 — Section 41, 41(1), 41(2)
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High Courts04 Feb 1981Allowed

Suresh Mohanlal Goradia Vs Hiralal G. Thakkar and Others

Bombay High Court · (1982) 1 BomCR 117

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(1), 202(2), 465Evidence Act, 1872 — Section 114Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 11, 13, 3, 4, 5
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High Courts29 Jan 1981

Baby Vs Jayant Mahadeo Jagtap and Others

Bombay High Court · AIR 1981 Bom 283 : (1981) ARBLR 312 : (1982) 1 BomCR 80

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 3, 35Hindu Marriage Act, 1955 — Section 17, 2, 3, 7, 7(2)
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