High Courts05 Mar 1981
Dhanaji Fakira Mokashi and Others Vs Lahu Kamalakar Koli and Others
Bombay High Court · AIR 1982 Bom 113
Bombay Public Trusts Act, 1950 — Section 18
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 22 of 26
High Courts05 Mar 1981
Jain and Jain and others Vs Union of India and others
Bombay High Court · (1981) 22 CTR 17 : (1982) 134 ITR 655 : (1982) 8 TAXMAN 48
Income Tax Act, 1961 — Section 131, 132, 132(1), 132(13), 132(3)
High Courts03 Mar 1981
Commissioner of Income Tax, Bombay City-III Vs Jameal and Co.
Bombay High Court · (1981) 24 CTR 133 : (1981) 132 ITR 414
Income Tax Act, 1961 — Section 271, 271(1)
High Courts03 Mar 1981
Commissioner of Income Tax, Bombay City-II Vs S.C. Shah
Bombay High Court · (1981) 03 BOM CK 0021
Income Tax Act, 1961 — Section 139(1), 139(2), 142, 144, 15
High Courts03 Mar 1981
In Re: Tri-sure India Ltd. Richard laurence parish (Jr.) and others
Bombay High Court · (1983) 54 CompCas 197
Companies Act, 1956 — Section 209A, 448, 62, 63, 63(1)
High Courts03 Mar 1981
Sadashiv Bajrang Sutar Vs The State of Maharashtra
Bombay High Court · (1981) 03 BOM CK 0009
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Mar 1981
Commissioner of Sales Tax Vs Jasmine Mills Pvt. Ltd.
Bombay High Court · (1981) 47 STC 357
Bombay Sales Tax Act, 1959 — Section 41(1), 41(2)
High Courts02 Mar 1981
Controller of Estate Duty, Bombay City-II Vs Mrs. Sushila Umedlal Zaveri and others
Bombay High Court · (1982) 24 CTR 136 : (1981) 7 TAXMAN 322
Estate Duty Act, 1953 — Section 10, 64
High Courts02 Mar 1981
Shamrao Jairam Arbhat Vs Uttam Bhomaji Modak
Bombay High Court · (1983) MhLj 309
Civil Procedure Code, 1908 (CPC) — Section 2Contract Act, 1872 — Section 74
High Courts01 Mar 1981
Controller of Estate Duty, M.P. Vs Haji Sattar and another
Bombay High Court · (1981) 24 CTR 134 : (1982) 135 ITR 330
Estate Duty Act, 1953 — Section 10
High Courts27 Feb 1981
Commissioner of Sales Tax, Maharashtra State, Bombay Vs Vansal and Vansal Pvt. Ltd.
Bombay High Court · (1981) 48 STC 419
Bombay Sales Tax Act, 1959 — Section 22, 37, 37(1), 37(2), 37(3)
High Courts27 Feb 1981
Commissioner of Sales Tax Vs Automatic Engineering Works
Bombay High Court · (1981) 47 STC 343
Bombay Sales Tax Act, 1959 — Section 61(1)
High Courts27 Feb 1981
Kashibai Bhiwa Balflekar (Smt.) Vs Under Secretary to Government of Maharashtra and Others
Bombay High Court · (1981) 02 BOM CK 0034
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)
High Courts27 Feb 1981
Central Camera Company Limited Vs Union of India and others
Bombay High Court · (1981) 8 ELT 344
High Courts27 Feb 1981
Drinkar Ananda Decore Vs Shantaram Punjaji Ahed and Others
Bombay High Court · AIR 1982 Bom 99
Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 — Section 14, 15
High Courts27 Feb 1981
Laxman Madhavdas Harwani Vs Assistant Secretary to the Government of Maharashtra and others
Bombay High Court · (1981) CriLJ 1095
High Courts25 Feb 1981
Cromelite (India) Pvt. Ltd. Vs State of Maharashtra
Bombay High Court · (1981) 48 STC 223
Bombay Sales Tax Act, 1959 — Section 12, 2, 22, 23, 24
High Courts24 Feb 1981
Suresh Trading Company Vs State of Maharashtra
Bombay High Court · (1981) 48 STC 207
Bombay Sales Tax Act, 1959 — Section 12A, 2, 22, 22(3), 22(5A)
High Courts23 Feb 1981
Central Bank of India Vs Femme Pharma Ltd. and Others
Bombay High Court · AIR 1982 Bom 67
Bombay High Court (Original Side) Rules, 1980 — Rule 227
High Courts23 Feb 1981
Divisional Superintendent, South Central Railway Sholapur and others Vs Madhav Kashinath Kulkarni and another
Bombay High Court · (1982) 1 LLJ 64
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C, 33C(2)