High Courts18 Oct 1920
Jamshedji Hormasji Vs Gordhandas Goculdas
Bombay High Court · AIR 1921 Bom 201 : (1921) 23 BOMLR 442
Civil Procedure Code, 1908 (CPC) — Section 151Presidency Small Cause Courts Act, 1882 — Section 43
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 3 of 15
High Courts18 Oct 1920
Jamshedji Hormasji Vs Gordhandas Gokuldas
Bombay High Court · (1921) ILR (Bom) 1048
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts15 Oct 1920Allowed
Bai Dhanlaxmi Vs Hariprasad Uttamram Desai
Bombay High Court · AIR 1921 Bom 262 : (1921) 23 BOMLR 433
Succession Act, 1865 — Section 118
High Courts12 Oct 1920
Rambbhai Dabhai Patel Vs Vallabbhai Jhaverbhai Patel
Bombay High Court · (1921) 23 BOMLR 422
Easements Act, 1882 — Section 15
High Courts12 Oct 1920
Rambhai Dabhai Patel Vs Vallabhbhai Jhaverbhai Patel
Bombay High Court · AIR 1921 Bom 430 : (1921) ILR (Bom) 1027
Easements Act, 1882 — Section 15
High Courts12 Oct 1920
In Re: Specific Relief Act, 1877 In Re: Excess Profits Duty Act, 1919 In Re: Doraiswami Iyer and Co.
Bombay High Court · AIR 1921 Bom 452 : (1921) ILR (Bom) 1064
Excess Profits Duty Act, 1919 — Section 15Specific Relief Act, 1877 — Section 45
High Courts12 Oct 1920
In Re: Doraiswami Iyer and Co.
Bombay High Court · (1921) 23 BOMLR 609
Excess Profits Duty Act, 1919 — Section 15Income Tax Act, 1918 — Section 51Specific Relief Act, 1877 — Section 45
High Courts11 Oct 1920
Purshottam Ishvar Amin Vs Emperor
Bombay High Court · AIR 1921 Bom 3 : 60 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 164, 236
High Courts08 Oct 1920
Swamirao Shriniwas Parvati Vs Bhimabai Padappa Desai
Bombay High Court · AIR 1921 Bom 368(1) : (1921) 23 BOMLR 416
High Courts07 Oct 1920Dismissed
Vishnu Bhikaji Adhikari Vs Babla Lakha Jathar
Bombay High Court · AIR 1921 Bom 38 : (1921) 23 BOMLR 411 : 61 Ind. Cas. 594
Khoti Settlement Act, 1880 — Section 10Land Revenue Act, 1879 — Section 84
High Courts07 Oct 1920
Isufalli Hassanlly Vs Ibrahim Dajibhai
Bombay High Court · AIR 1921 Bom 191(1) : (1921) 23 BOMLR 403 : 61 Ind. Cas. 570
High Courts07 Oct 1920
Shivubai Rajaram Shete Vs Shiddheswar Martand Hegde
Bombay High Court · AIR 1921 Bom 152 : (1921) 23 BOMLR 405 : 61 Ind. Cas. 590
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Limitation Act, 1908 — Section 22
High Courts05 Oct 1920
Theresa Vs Francis J. Misquita
Bombay High Court · AIR 1921 Bom 156 : (1921) 23 BOMLR 399 : 61 Ind. Cas. 587
Succession Act, 1925 — Section 50
High Courts05 Oct 1920
Sitaram Sadashiv Sapre Vs Tukaram Daji Patil
Bombay High Court · AIR 1921 Bom 78 : (1921) 23 BOMLR 395 : 61 Ind. Cas. 577
Bombay Land Revenue Code, 1879 — Section 216, 216(b)
High Courts04 Oct 1920Allowed
Jethabhai Gokuldas Patel Vs Parshottam Havsa Kumbhar
Bombay High Court · AIR 1921 Bom 261 : (1921) 23 BOMLR 393 : 61 Ind. Cas. 400
High Courts04 Oct 1920
Jethabhai Gokaldas Patel and Others Vs Parshotam Havsa Kumbhar and Another
Bombay High Court · (1921) ILR (Bom) 987
High Courts01 Oct 1920
Framroz Dosabhai Vs Dalsukhbhai Fulchand
Bombay High Court · AIR 1921 Bom 180 : (1921) 23 BOMLR 383 : 61 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Oct 1920Allowed
Vishnu Narhar Sapre Vs Shriram Raghunath Karkare
Bombay High Court · AIR 1921 Bom 455 : (1921) 23 BOMLR 391 : 61 Ind. Cas. 398
High Courts30 Sept 1920
Faki Ibrahim Vs Faki Gulam Mohindin
Bombay High Court · AIR 1921 Bom 459 : 60 Ind. Cas. 986
Specific Relief Act, 1877 — Section 27
High Courts30 Sept 1920Allowed
Multanmal Jayaram Vs Budhumal Kevalchand
Bombay High Court · AIR 1921 Bom 252 : (1921) 23 BOMLR 325 : 61 Ind. Cas. 70
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 55(2)