High Courts07 Jan 1920
Ramchandra Kolaji Patil Vs Hanmanta Laxman Kadaskar
Bombay High Court · (1920) 22 BOMLR 939 : 58 Ind. Cas. 45
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 15 of 15
High Courts07 Jan 1920
Kallangowda Nangangowda Patil Vs Bibishaya Shah Mahomed Khan
Bombay High Court · (1920) 22 BOMLR 936 : 58 Ind. Cas. 42
High Courts06 Jan 1920
Amrit Khanderao Kango Vs Govind Ramchandra Chitnis and Others
Bombay High Court · (1920) ILR (Bom) 840
High Courts06 Jan 1920
Kalu Devba Vs Rupchand Kisondas and Others
Bombay High Court · (1920) ILR (Bom) 848
High Courts06 Jan 1920Allowed
Amrit Khanderao Kango Vs Govind Ramchandba Chitnis
Bombay High Court · (1920) 22 BOMLR 919 : 58 Ind. Cas. 65
High Courts06 Jan 1920
Kalu Deoba Vs Eupchand Kishandas
Bombay High Court · (1920) 22 BOMLR 933 : 58 Ind. Cas. 39
High Courts05 Jan 1920Dismissed
Bhaiji Ishvardas Shah Vs The Talukdari Settlement Officer
Bombay High Court · (1920) 22 BOMLR 906 : 58 Ind. Cas. 88
Gujarat Taluqdars Act, 1888 — Section 31(1)
High Courts05 Jan 1920
Mir Akbarali walad Mir Inayatalli and Others Vs Abdul Ajij walad Mirasaheb Jahagir Dak and Another
Bombay High Court · (1920) ILR (Bom) 934
High Courts05 Jan 1920
Bhaiji Ishwardas Shah Vs The Talukpaiu Settlement Officer
Bombay High Court · (1920) ILR (Bom) 832
Gujarat Taluqdars Act, 1888 — Section 31(3)
High Courts05 Jan 1920Dismissed
Mir Akbaralli Mir Inayatalli Vs Abdul Ajiz Mirsaheb Jahagirdar
Bombay High Court · (1920) 22 BOMLR 916 : 58 Ind. Cas. 96