High Courts27 Jan 1920Dismissed
Anna Laticia De Silva Vs Govind Balvant Parashare
Bombay High Court · (1920) 22 BOMLR 987 : 58 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 14 of 15
High Courts27 Jan 1920
Namdev Satvashet Shimpi Vs Dhondu Sadashiv Patil
Bombay High Court · (1920) 22 BOMLR 979 : 58 Ind. Cas. 406
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts26 Jan 1920Allowed
Girijabai Shambhudixit Athavale Vs Sadashiv Vishvanath Joolekar
Bombay High Court · (1920) 22 BOMLR 974 : 58 Ind. Cas. 394
Evidence Act, 1872 — Section 115
High Courts26 Jan 1920Dismissed
Atmaram Bhaskar Damle Vs Parashram Ballal Kelkar
Bombay High Court · (1920) 22 BOMLR 982 : 58 Ind. Cas. 419
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11
High Courts25 Jan 1920Dismissed
Nilkanth Bhimaji Sinde Vs Hanmant Eknath Sinde
Bombay High Court · (1920) 22 BOMLR 992 : 58 Ind. Cas. 415
Registration Act, 1908 — Section 17
High Courts20 Jan 1920Dismissed
Girdhar Das Vs Raja Sri Krishna Datt Dube
Bombay High Court · (1920) 22 BOMLR 1348
High Courts20 Jan 1920Allowed
Shankar Govind Joshi Vs Parashram Janardan Gokhale
Bombay High Court · (1920) 22 BOMLR 970 : 58 Ind. Cas. 391
High Courts20 Jan 1920
Janardan Shankar Vs Krishnaji Balkrishna Bhate
Bombay High Court · (1920) 22 BOMLR 953 : 58 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts20 Jan 1920Allowed
Shankar Dhonddev Vs Yeshwant Raghunath Gaitonde Yeshwant Raghunath Gaitonde Vs Shankar Dhonddev
Bombay High Court · (1920) 22 BOMLR 965 : 58 Ind. Cas. 384
High Courts20 Jan 1920
Saydanmia Rahimanmiya Vs Hasanmiya Manwarmiya
Bombay High Court · (1920) 22 BOMLR 959 : 58 Ind. Cas. 331
Pensions Act, 1871 — Section 4
High Courts20 Jan 1920Dismissed
Vithaldas Kahandas Soni Vs Jamietram Maneklal
Bombay High Court · (1920) 22 BOMLR 698 : 58 Ind. Cas. 279
High Courts19 Jan 1920
In Re: Rustomji Framji Lentin
Bombay High Court · (1920) 22 BOMLR 355 : 76 Ind. Cas. 743
Succession Act, 1925 — Section 196, 197
High Courts15 Jan 1920
In Re: Sikandarkhan Mahomedkhan
Bombay High Court · (1920) 22 BOMLR 200 : 55 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Jan 1920Allowed
Tayballi Abdullabhai Vohra Vs The Dohad Municipality
Bombay High Court · (1920) 22 BOMLR 951 : 58 Ind. Cas. 326
Bombay District Municipal Act, 1901 — Section 122
High Courts13 Jan 1920
Ramchandra Raghunath Shirgaonkar Vs Vishnu Babaji Hindalekar and Others
Bombay High Court · (1920) ILR (Bom) 950
High Courts13 Jan 1920
Shivajirao Narayanrao Thorat Vs Hari Narayan Tagare
Bombay High Court · (1920) 22 BOMLR 943 : 58 Ind. Cas. 319
Bombay Court of Wards Act, 1905 — Section 16
High Courts13 Jan 1920Allowed
Ramchandra Raghunath Shirgaonkar Vs Vishnu Balaji Hindalekar
Bombay High Court · (1920) 22 BOMLR 948 : 58 Ind. Cas. 323
High Courts12 Jan 1920Dismissed
Mir Isub Mir Inus Maldikar Vs Isub
Bombay High Court · (1920) 22 BOMLR 942 : 58 Ind. Cas. 48
High Courts09 Jan 1920Allowed
Vaikunt Shridhar Bhatta Vs Manjunath Madhav Bhandari
Bombay High Court · (1920) 22 BOMLR 640 : 58 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60
High Courts09 Jan 1920
Narayan Balaji Nagarkar Vs Kashibai Keshav Dand-Naik
Bombay High Court · (1920) 22 BOMLR 633 : 58 Ind. Cas. 213
Guardians and Wards Act, 1890 — Section 35, 36