High Courts03 Mar 1920Allowed
Chintamani Hargovan Vs Ratanji Bhimbhai
Bombay High Court · (1920) 22 BOMLR 1131
Easements Act, 1882 — Section 28
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 12 of 15
High Courts02 Mar 1920
Daisy Amelia Borgonha Vs Wilfred Churchill Borgonha
Bombay High Court · (1920) 22 BOMLR 361
Divorce Act, 1869 — Section 3(1), 4, 45
High Courts02 Mar 1920
Emperor Vs Chiman Damodar Bhate
Bombay High Court · (1920) 22 BOMLR 898 : 58 Ind. Cas. 147
Bombay Village Police Act, 1867 — Section 14, 15Oaths Act, 1873 — Section 11, 9
High Courts01 Mar 1920
Pandurang Balkrishna Golvankar Vs Jagya Bhau Bhagat
Bombay High Court · AIR 1921 Bom 411 : (1920) 22 BOMLR 1120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts01 Mar 1920Dismissed
Pranjivndas Narsidas Vs Mia Chand Bahadur
Bombay High Court · AIR 1921 Bom 426 : (1920) 22 BOMLR 1123
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts27 Feb 1920
Hargovind Fulchand Doshi Vs Bai Hirbai
Bombay High Court · (1920) 22 BOMLR 619 : 58 Ind. Cas. 205
Bombay Court of Wards Act, 1905 — Section 31, 32Gujarat Taluqdars Act, 1888 — Section 29G
High Courts26 Feb 1920
Essafally Alibhai heir of Alibhai Tyebji and of Mariamboo Tyebji Vs Abdeali Gulam Hussain and Others
Bombay High Court · AIR 1921 Bom 424 : (1921) ILR (Bom) 75
High Courts26 Feb 1920
Esufalli Alibhai Vs Abdealli Gulam Hussein
Bombay High Court · (1920) 22 BOMLR 1117
High Courts25 Feb 1920
Kumar Shri Ranjitsinhji Vs The Bank of Bombay
Bombay High Court · AIR 1921 Bom 204 : (1921) ILR (Bom) 138
Penal Code, 1860 (IPC) — Section 409Presidency Banks Act, 1876 — Section 23
High Courts25 Feb 1920
Kumar Shri Ranjitsinghji Vs The Bank of Bombay
Bombay High Court · (1920) 22 BOMLR 869 : 57 Ind. Cas. 964
Presidency Banks Act, 1876 — Section 23
High Courts25 Feb 1920
B.D. Pudumji Vs Sir Dinshaw Manekji Petit
Bombay High Court · (1920) 22 BOMLR 880 : 58 Ind. Cas. 27
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 9
High Courts24 Feb 1920
Karim Elahi Sheti Vs Sher Ahmed Haji Mir Ahmed
Bombay High Court · AIR 1921 Bom 195
High Courts24 Feb 1920
Karim Elahi Sheth Vs Sher Ahmed Haji Mir Ahmed
Bombay High Court · (1921) ILR (Bom) 24
Civil Procedure Code, 1908 (CPC) — Section 11(IV)
High Courts24 Feb 1920
Ramchandra Ramvallabh Vs Vasanji Sons and Co.
Bombay High Court · AIR 1921 Bom 203 : (1920) 22 BOMLR 874 : 57 Ind. Cas. 978
High Courts24 Feb 1920
Emperor Vs Parmeshwari Subbi
Bombay High Court · (1920) 22 BOMLR 894 : 58 Ind. Cas. 145
Penal Code, 1860 (IPC) — Section 372
High Courts23 Feb 1920
Sir Mahomed Yusuf Ismail, Bart. Vs The Secretary of State for India in Council
Bombay High Court · AIR 1921 Bom 200 : (1920) 22 BOMLR 872 : 57 Ind. Cas. 971
High Courts20 Feb 1920Dismissed
Bugga Vs Emperor
Bombay High Court · (1920) 22 BOMLR 609
Government of India Act, 1915 — Section 65(2), 65(3), 72
High Courts20 Feb 1920Allowed
Bhaga Motiji Vs Dorabji Sorabji
Bombay High Court · (1920) 22 BOMLR 1111
Bombay Land Revenue Code, 1879 — Section 121
High Courts17 Feb 1920
Pandu Bala Jagtap Vs Ram Chandra Ganesh Deshpande
Bombay High Court · AIR 1921 Bom 23 : (1921) ILR (Bom) 61
Bombay Land Revenue Code, 1879 — Section 217
High Courts17 Feb 1920Dismissed
Ramchand Manjimal Vs Goverdhandas Vishindas Ratanohand
Bombay High Court · (1920) 22 BOMLR 606
Civil Procedure Code, 1908 (CPC) — Section 109(a)