High Courts13 Sept 1920
Bhavan Morar Vs The Secretary of State for India
Bombay High Court · AIR 1921 Bom 167 : (1921) 23 BOMLR 259 : 61 Ind. Cas. 267
Bombay Land Revenue Code, 1879 — Section 202
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 5 of 15
High Courts13 Sept 1920Allowed
Gangadhar Manika Vs Balkrishna Soiroba Kasbekar
Bombay High Court · AIR 1921 Bom 404 : (1921) 23 BOMLR 263 : 61 Ind. Cas. 448
Transfer of Property Act, 1882 — Section 89
High Courts10 Sept 1920
Balwant Daso Betgiri Vs Umabai Shankarrao Godbole
Bombay High Court · (1921) 23 BOMLR 254 : 61 Ind. Cas. 287
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 41
High Courts10 Sept 1920Dismissed
Vyankat Awachit Patil Vs Onkar Nathu Chawdhari
Bombay High Court · AIR 1921 Bom 434 : (1921) 23 BOMLR 250 : 61 Ind. Cas. 276
High Courts10 Sept 1920
Balvant Daso Batgiri and Another Vs Umabai Husband Shankarro Godbole and Others
Bombay High Court · (1921) ILR (Bom) 812
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Sept 1920Dismissed
The Municipality of Sholapur Vs Abdul Wahab Shaik Chand
Bombay High Court · AIR 1921 Bom 439 : (1921) 23 BOMLR 244 : 61 Ind. Cas. 428
Bombay District Municipal Act, 1901 — Section 40, 96Transfer of Property Act, 1882 — Section 55(6)(b)
High Courts02 Sept 1920
Bai Monghibai Vs Bai Rambhalaxmi
Bombay High Court · 59 Ind. Cas. 344
Probate and Administration Act, 1881 — Section 90Succession Act, 1865 — Section 202
High Courts01 Sept 1920Dismissed
Vasta Balwant Vs The Secretary of State for India
Bombay High Court · AIR 1921 Bom 177 : (1921) 23 BOMLR 238 : 61 Ind. Cas. 440
Bombay Land Revenue Code, 1879 — Section 37Evidence Act, 1872 — Section 110
High Courts01 Sept 1920
Parshottam Ganpat Gujar minor by his next Friend Vishnu Vinayak Islampur Vs Venichand Ganpat Gujar
Bombay High Court · (1921) ILR (Bom) 754
High Courts01 Sept 1920Dismissed
Parshotam Ganpat Gujar Vs Venichand Ganpat Gujar
Bombay High Court · AIR 1921 Bom 147(1) : (1921) 23 BOMLR 227 : 61 Ind. Cas. 492
High Courts01 Sept 1920Allowed
Girimallappa Channappa Somsagar Vs Kenchava San-Yellappa Hosmani
Bombay High Court · AIR 1921 Bom 270 : (1921) 23 BOMLR 213 : 61 Ind. Cas. 294
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 94
High Courts01 Sept 1920
Bhagwandas Maganlal Vs Kaikhushroo Adarji Antia and Another
Bombay High Court · (1921) ILR (Bom) 928
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 43
High Courts26 Aug 1920Dismissed
Sakharam Daji Ganpule Vs Ganu Raghu Gurao
Bombay High Court · AIR 1921 Bom 297 : (1921) 23 BOMLR 125 : 60 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Aug 1920
G.S. Fernandez Vs Emperor
Bombay High Court · AIR 1921 Bom 374 : 59 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts24 Aug 1920
In Re: Govind Pandurang
Bombay High Court · AIR 1921 Bom 366 : (1920) 22 BOMLR 1239
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)Penal Code, 1860 (IPC) — Section 192
High Courts24 Aug 1920
Emperor Vs G.S. Fernandez
Bombay High Court · (1920) 22 BOMLR 1040
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts22 Aug 1920
Emperor Vs Ram Gopal Rupji
Bombay High Court · AIR 1921 Bom 162 : (1920) 22 BOMLR 900 : 58 Ind. Cas. 149
Bombay Rent (War Restrictions) Act, 1918 — Section 7(1)
High Courts20 Aug 1920Allowed
Gitabai Bhau Rajmane Vs Krishna Malhari Shinde
Bombay High Court · AIR 1921 Bom 295 : (1921) 23 BOMLR 119
High Courts20 Aug 1920
The Ahmedabad Municipality Vs Manilal Chhaganlal Shah
Bombay High Court · (1921) 23 BOMLR 193
Bombay District Municipal Act, 1901 — Section 96
High Courts19 Aug 1920
Sonubai Baburao Gaikawad Vs Shivajirao Krishnarao Gaikawad
Bombay High Court · AIR 1921 Bom 20 : (1921) 23 BOMLR 110 : 60 Ind. Cas. 919
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Section 6