High Courts04 Aug 1920
Laxmanrao alias Dadasaheb Madhavrao Jahagirdar Vs Bhagwansingh Adoptive Father Narsingbhau Navalurkar
Bombay High Court · (1921) ILR (Bom) 434
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 7
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 7 of 15
High Courts04 Aug 1920Allowed
Govinda Krishna Sathe Vs Hanmaya Lingaya Fulmali
Bombay High Court · AIR 1921 Bom 65 : (1920) 22 BOMLR 1450
Court Fees Act, 1870 — Section 7(iv)Suits Valuation Act, 1887 — Section 8
High Courts03 Aug 1920
F.J.R. Kerwick Vs K.M. Kerwick
Bombay High Court · (1921) 23 BOMLR 730
Trusts Act, 1882 — Section 81, 82
High Courts02 Aug 1920Dismissed
Manilal Girdhar Patel Vs Nathalal Mahasukhram Vyas
Bombay High Court · AIR 1921 Bom 35 : (1920) 22 BOMLR 1446
High Courts31 Jul 1920
Emperor Vs Shamsundarbai
Bombay High Court · AIR 1921 Bom 323 : (1921) ILR (Bom) 529
Penal Code, 1860 (IPC) — Section 372, 373
High Courts30 Jul 1920Dismissed
Manikchand Maganchand Gujar Vs Rangappa Kondappa Korpe
Bombay High Court · AIR 1921 Bom 28 : (1920) 22 BOMLR 1435
Transfer of Property Act, 1882 — Section 68
High Courts30 Jul 1920Allowed
Krishnaji Govind Joshi Vs Sitaram Hanmant Ramdashi
Bombay High Court · AIR 1921 Bom 403 : (1920) 22 BOMLR 1439
Transfer of Property Act, 1882 — Section 114
High Courts30 Jul 1920
Ebrahimbhoy Pabaney Mills Co. Ltd. Vs Hassan Mamooji
Bombay High Court · AIR 1921 Bom 81 : (1921) 23 BOMLR 767
Contract Act, 1872 — Section 231, 233
High Courts29 Jul 1920Dismissed
Nurdin Najbudin Vs Umrav Bu
Bombay High Court · AIR 1921 Bom 56 : (1920) 22 BOMLR 1429
High Courts28 Jul 1920Dismissed
Gopaldas Ganpatdas Vs Tribhovan Jethiram
Bombay High Court · AIR 1921 Bom 40 : (1920) 22 BOMLR 1420
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts28 Jul 1920
Gopal Dinkar Nagarkar Vs Ganesh Narayan Nagarkar
Bombay High Court · AIR 1921 Bom 191 : (1920) 22 BOMLR 1416
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 1920
Babusing Ramchandra Rajeshirke Vs Pandu Tatya Kate
Bombay High Court · (1920) 22 BOMLR 1413
High Courts26 Jul 1920
Ramchandra Govind Thoware Vs Jayanta Ravji Parawat
Bombay High Court · AIR 1921 Bom 228 : (1920) 22 BOMLR 1409
High Courts23 Jul 1920
Manilal Raghunath and Others Vs Radhakisson Ramjiwan, A Firm
Bombay High Court · AIR 1921 Bom 238 : (1921) ILR (Bom) 386
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts23 Jul 1920Allowed
Manalal Kaghunath Vs Radhakison Ramjiwan
Bombay High Court · (1920) 22 BOMLR 1018
High Courts22 Jul 1920
Vishnu Dhonddev Palkar Vs Rampratap Daulatram Marwadi
Bombay High Court · (1920) 22 BOMLR 1407
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10
High Courts22 Jul 1920Dismissed
Pandu Krishna Jadhav Vs Dhondi Krishna Patil
Bombay High Court · (1920) 22 BOMLR 1403
High Courts21 Jul 1920
In Re: Vasudeo Harihar Pandit
Bombay High Court · AIR 1921 Bom 107 : (1921) 23 BOMLR 161 : 61 Ind. Cas. 146
Bombay Revenue Jurisdiction Act, 1876 — Section 12
High Courts21 Jul 1920Allowed
Balkrishna Bhimaji Mokashi Vs Ramkrishna Gangadhar Dixit Inamdar
Bombay High Court · (1920) 22 BOMLR 1442 : 136 Ind. Cas. 176
High Courts21 Jul 1920
Emperor Vs Shamsunderbai
Bombay High Court · (1920) 22 BOMLR 1234
Penal Code, 1860 (IPC) — Section 373